Allahabad High Court
Mohan Lal & Others vs D.I.O.S. & Others on 15 July, 2010
Author: Shishir Kumar
Bench: Shishir Kumar
Court No. - 38 Case :- WRIT - A No. - 4261 of 1993 Petitioner :- Mohan Lal & Others Respondent :- D.I.O.S. & Others Petitioner Counsel :- M.M.Ghildiyal Respondent Counsel :- S.C. Hon'ble Shishir Kumar,J.
This case is listed under the Heading 'Old Cases'. In spite of repeated calls, no one appears to press this writ petition on merits.
Therefore, the writ petition is hereby dismissed. Interim order, if any, stands discharged. No order is passed as to costs. Order Date :- 15.7.2010 V.Sri/-