Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 64(2)] [Section 64] [Entire Act] State of Maharashtra - Subsection Section 64(2)(i) in The Maharashtra Animal and Fishery Sciences University Act, 1998 (i)such of the employees of the State Government who immediately before the appointed day serving in the Institutions specified in First Schedule; and