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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Jharkhand - Subsection

Section 50(7) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(7)The Specialised Adoption Agencies shall be represented by their President or Chairperson or General Secretary or Secretary or Managing Trustee or Director or Manager, as the case may be.