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[Cites 0, Cited by 0] [Section 63(1)] [Section 63] [Entire Act]

State of Madhya Pradesh - Subsection

Section 63(1)(vii) in The M.P. Factories Rules, 1962

(vii)Date of annealing or other heat treatment of the chain and other lifting tackle made under Rule 65 (1) and by whom it was carried out...........................