Madhya Pradesh High Court
Devi Prasad Mishra vs The State Of Madhya Pradesh on 20 February, 2019
1 WP-2891-2019 The High Court Of Madhya Pradesh WP-2891-2019 (DEVI PRASAD MISHRA Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 20-02-2019 Upon request of the learned counsel for the petitioner, list this case on 05-03-2019.
(ATUL SREEDHARAN) JUDGE PG Digitally signed by PARMESHWAR GOPE Date: 22/02/2019 11:16:19