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[Cites 13, Cited by 0]

Rajasthan High Court - Jodhpur

Rajasthan State Mines And Minerals ... vs Himmat Ram on 1 November, 2022

Author: Madan Gopal Vyas

Bench: Madan Gopal Vyas

     HIGH COURT of JUDICATURE FOR RAJASTHAN AT
                      JODHPUR
          (1) S.B. Civil Misc. Appeal No. 2160/2018

Rajasthan State Mines And Minerals Limited (A Govt. of
Rajasthan      Enterprises)         (CIN-U1409RJ1949SGC000505)
Registered Office: C-89/90, Lal Kothi Scheme, Jaipur - 302
015, Corporate Office: 4 Meera Marg, Udaipur-313 001
(Raj.).

                                                               ----Appellant

                                   Versus

1.      LR's of Kishnaram, S/o Shri Jassaram

        Shri Baldevram S/o Late Shri Kishnaram, R/o Village
        Mata Sukh, Tehsil Jayal, District Nagaur

2.      State of Rajasthan, Through - Collector, Nagaur

                                                            ----Respondents

                            Connected With

          (2) S.B. Civil Misc. Appeal No. 1303/2018
Rajasthan State Mines And Minerals Limited (A Govt. of
Rajasthan      Enterprises)         (CIN-U1409RJ1949SGC000505)
Registered Office: C-89/90, Lal Kothi Scheme, Jaipur - 302
015, Corporate Office: 4 Meera Marg, Udaipur-313 001
(Raj.).

                                                               ----Appellant

                                   Versus

1.      Shri Lalu Ram Babri S/o Ramdeen Babri, R/o Village
        Mata Sukh, Tehsil Jayal, District Nagaur, Rajasthan

2.      State of Rajasthan Through Collector, Nagaur (Raj.)

                                                            ----Respondents

          (3) S.B. Civil Misc. Appeal No. 1304/2018

Rajasthan State Mines And Minerals Limited (A Govt. of
Rajasthan      Enterprises)         (CIN-U1409RJ1949SGC000505)
Registered Office: C-89/90, Lal Kothi Scheme, Jaipur - 302
015, Corporate Office: 4 Meera Marg, Udaipur-313 001
(Raj.).




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                                                                   ----Appellant

                                   Versus

1.    LR's of Teja Ram S/o Shri Chotu Ram Jat
      1/1. LR's of Shri Hanuman Ram Jat
             1/1/1.Shri Mukesh Dheru S/o Late Shri Hanumar
                     Ram Jat, R/o Village Mata Sukh, Tehsil
                     Jayal, District Nagaur (Raj.)
             1/1/2.Shri       Surendra         Dheru         S/o     Late    Shri
                     Hanumar Ram Jat, R/o Village Mata Sukh,
                     Tehsil Jayal, District Nagaur (Raj.)

2.    LR's of Budha Ram S/o Shri Chotu Ram Jat
      2/1. Smt. Bhanwari Jat Wd/o Late Shri Budha Ram
               Jat, R/o Village Mata Sukh, Tehsil Jayal,
               District Nagaur (Raj.)

3.    Shri Durga Ram Jat S/o Late Shri Chotu Ram Jat,
      R/o Village Mata Sukh, Tehsil Jayal, District Nagaur,
      Rajasthan

4.    State of Rajasthan Through Collector, Nagaur (Raj.)

5.    Land Acquisition Officer, SDO, Nagaur (Raj.)

                                                             ----Respondents

          (4) S.B. Civil Misc. Appeal No. 1305/2018

Rajasthan State Mines And Minerals Limited (A Govt. of
Rajasthan      Enterprises)         (CIN-U1409RJ1949SGC000505)
Registered Office: C-89/90, Lal Kothi Scheme, Jaipur - 302
015, Corporate Office: 4 Meera Marg, Udaipur-313 001
(Raj.).

                                                                   ----Appellant

                                   Versus

1.    Shri Indra Puri Gosai S/o Shri Prem Puri Gosai, R/o
      Village Mata Sukh, Tehsil Jayal, District Nagaur,
      Rajasthan

2.    State     of     Rajasthan         Through            Secretary,      Mines
      Department, Government of Rajasthan, Secretariat,
      Jaipur Raj.

3.    Deputy Secretary, Mines - Group-1, Government of




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      Rajasthan, Secretariat, Jaipur Raj.

4.    Land Acquisition Officer, SDO, Nagaur (Raj.)

                                                            ----Respondents

          (5) S.B. Civil Misc. Appeal No. 1306/2018

Rajasthan State Mines And Minerals Limited (A Govt. of
Rajasthan      Enterprises)         (CIN-U1409RJ1949SGC000505)
Registered Office: C-89/90, Lal Kothi Scheme, Jaipur - 302
015, Corporate Office: 4 Meera Marg, Udaipur-313 001
(Raj.).

                                                               ----Appellant

                                   Versus

LR's of Shanker Puri S/o Sh. Prema Puri
          1. Shri Teja Puri Gunsai S/o Late Shri Shanker Puri,
            R/o Village Mata Sukh, Tehsil Jayal, District
            Nagaur (Raj.)
          2. Shri Tulcha Puri Gunsai S/o Late Shri Shanker
            Puri, R/o Village Mata Sukh, Tehsil Jayal, District
            Nagaur (Raj.)
          3. Shri Hdmanpuri Gunsai S/o Late Shri Shanker
            Puri, R/o Village Mata Sukh, Tehsil Jayal, District
            Nagaur (Raj.)
          4. Shri Ram Niwas Gunsai S/o Late Shri Shanker
            Puri, R/o Village Mata Sukh, Tehsil Jayal, District
            Nagaur (Raj.)
          5. Shri Sita Puri S/o Late Shri Shanker Puri, R/o
            Village Mata Sukh, Tehsil Jayal, District Nagaur
            (Raj.)
          6. Ms. Dhau Devi Gunsai D/o Late Shri Shanker
            Puri, R/o Village Mata Sukh, Tehsil Jayal, District
            Nagaur (Raj.)

                                                            ----Respondent

          (6) S.B. Civil Misc. Appeal No. 1307/2018

Rajasthan State Mines And Minerals Limited (A Govt. of
Rajasthan      Enterprises)         (CIN-U1409RJ1949SGC000505)
Registered Office: C-89/90, Lal Kothi Scheme, Jaipur - 302
015, Corporate Office: 4 Meera Marg, Udaipur-313 001




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(Raj.).

                                                              ----Appellant

                                   Versus

LR's of Manga Ram S/o Shri Kalu Ram Jat
  1. Shri Dudha Ram Jat S/o Late Shri Manga Ram Jat,
     R/o Village Mata Sukh, Tehsil Jayal, District Nagaur
     (Raj.)
  2. Shri Radha Kishan Jat S/o Late Shri Manga Ram Jat,
     R/o Village Mata Sukh, Tehsil Jayal, District Nagaur
     (Raj.)
  3. Shri Lakha Ram Jat S/o Late Shri Manga Ram Jat,
     R/o Village Mata Sukh, Tehsil Jayal, District Nagaur
     (Raj.)
  4. Smt. Shringari Jat Wd/o Late Shri Manga Ram Jat,
     R/o Village Mata Sukh, Tehsil Jayal, District Nagaur
     (Raj.)

                                                            ----Respondent

          (7) S.B. Civil Misc. Appeal No. 1308/2018

Rajasthan State Mines And Minerals Limited (A Govt. of
Rajasthan      Enterprises)         (CIN-U1409RJ1949SGC000505)
Registered Office: C-89/90, Lal Kothi Scheme, Jaipur - 302
015, Corporate Office: 4 Meera Marg, Udaipur-313 001
(Raj.).

                                                              ----Appellant

                                   Versus

LR's of Shri Salag Ram Jat
  1. Smt. Imarti Devi Jat Wd/o Late Shri Salag Ram Jat,
     R/o Village Mata Sukh, Tehsil Jayal, District Nagaur,
     Rajasthan.
  2. Shri Bhanwar Jat S/o Late Shri Salag Ram Jat, R/o
     Village Mata Sukh, Tehsil Jayal, District Nagaur,
     Rajasthan.
  3. Smt Radha D/o Late Shri Salag Ram Jat, R/o Village
     Mata Sukh, Tehsil Jayal, District Nagaur, Rajasthan.
  4. Smt. Suvat Devi D/o Late Shri Salag Ram Jat, W/o
     Shri Dana Ram Jat, R/o Village Rooniya, Tehsil Jayal,




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     District Nagaur (Raj.)

                                                            ----Respondent

          (8) S.B. Civil Misc. Appeal No. 1309/2018

Rajasthan State Mines And Minerals Limited (A Govt. of
Rajasthan      Enterprises)         (CIN-U1409RJ1949SGC000505)
Registered Office: C-89/90, Lal Kothi Scheme, Jaipur - 302
015, Corporate Office: 4 Meera Marg, Udaipur-313 001
(Raj.).

                                                               ----Appellant

                                   Versus

1.    LR's of Ramkaran Kumahar S/o Shri Narayan Ram
      Kumhar
      1/1. Smt. Gorli Kumhar W/o Shri Ramkaran, R/o
               Village Mata Sukh, Tehsil Jayal, District Nagaur
               (Raj.)
      1/2.     Shri Budha Ram Kumhar S/o Shri Ramkaran,
               R/o Village Mata Sukh, Tehsil Jayal, District
               Nagaur (Raj.)
      1/3. Shri Jeeven Ram Kumhar S/o Shri Ramkaran,
               R/o Village Mata Sukh, Tehsil Jayal, District
               Nagaur (Raj.)
      1/4      Smt. Teeja Devi D/o Shri Ramkaran, W/o Shri
               Om       Prakash,       R/o      Village     Alwash,   Tehsil
               Degana, District Nagaur (Raj.)
      1/5.     Smt. Janki Devi D/o Shri Ramkaran, W/o Shri
               Hastimal, R/o Village Alwash, Tehsil Degana,
               District Nagaur (Raj.)
      1/6. Smt. Phula Devi D/o Shri Ramkaran W/o Shri
               Papu Ji, R/o Village Jhagdawas, Tehsil Degana,
               District Nagaur (Raj.)
      1/7.     Smt. Manhori Devi D/o Shri Ramkaran W/o
               Shri Pintu Ji, R/o Village Jhagdawas, Tehsil
               Degana, District Nagaur (Raj.)

2.    State of Rajasthan Through Collector, Nagaur (Raj.)

                                                            ----Respondents

          (9) S.B. Civil Misc. Appeal No. 1310/2018




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Rajasthan State Mines And Minerals Limited (A Govt. of
Rajasthan   Enterprises)         (CIN-U1409RJ1949SGC000505)
Registered Office: C-89/90, Lal Kothi Scheme, Jaipur - 302
015, Corporate Office: 4 Meera Marg, Udaipur-313 001
(Raj.).

                                                            ----Appellant

                                Versus

1.    LRs of Purna Ram Jat
      1/1 Chela Ram Jat S/o Late Sh. Purna Ram Jat, R/o
      Village Mata Sukh, Tehsil Jayal, District Nagaur,
      Rajasthan
      1/2 Shri Radha Kishan Jat, S/o Late Sh. Purna Ram
      Jat, R/o Village Mata Sukh, Tehsil Jayal, District
      Nagaur, Rajasthan
      1/3   Shri Hari Ram Jat S/o Purna Ram Jat, R/o
      Village Mata Sukh, Tehsil Jayal, District Nagaur,
      Rajasthan

2.    State of Rajasthan Through Collector, Nagaur (Raj.)

                                                         ----Respondents

      (10) S.B. Civil Misc. Appeal No. 1311/2018

Rajasthan State Mines And Minerals Limited (A Govt. of
Rajasthan   Enterprises)         (CIN-U1409RJ1949SGC000505)
Registered Office: C-89/90, Lal Kothi Scheme, Jaipur - 302
015, Corporate Office: 4 Meera Marg, Udaipur-313 001
(Raj.).

                                                            ----Appellant

                                Versus

1.    Smt Annee Devi Jat Wd/o Shri Sita Ram Jat, R/o
      Village Mata Sukh, Tehsil Jayal, District Nagaur,
      Rajasthan

2.    State of Rajasthan Through Collector, Nagaur (Raj.)

                                                         ----Respondents

      (11) S.B. Civil Misc. Appeal No. 1312/2018

Rajasthan State Mines And Minerals Limited (A Govt. of
Rajasthan   Enterprises)         (CIN-U1409RJ1949SGC000505)




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Registered Office: C-89/90, Lal Kothi Scheme, Jaipur - 302
015, Corporate Office: 4 Meera Marg, Udaipur-313 001
(Raj.).

                                                             ----Appellant

                                 Versus

1.    LR's of Sita Ram S/o Shri Peera Ram Jat
      1/1.   Smt. Anne Devi Jat Wd/o Shri Sita Ram Jat,
             R/o Village Mata Sukh, Tehsil Jayal, District
             Nagaur (Raj.)
      1/2.   Shri Ram Kishore Jat S/o Shri Sita Ram Jat,
             R/o Village Mata Sukh, Tehsil Jayal, District
             Nagaur (Raj.)
      1/3.   Shri Radha Kishan Jat S/o Shri Sita Ram Jat,
             R/o Village Mata Sukh, Tehsil Jayal, District
             Nagaur (Raj.)
      1/4. Shri Ram Niwas Jat S/o Shri Sita Ram Jat,                   R/
             o Village Mata Sukh, Tehsil Jayal, District
             Nagaur (Raj.)
      1/5. Smt. Bhanwari Devi Jat D/o Shri Sita Ram Jat,
             R/o Village Mata Sukh, Tehsil Jayal, District
             Nagaur (Raj.)

2.    State of Rajasthan Through Collector, Nagaur (Raj.)

                                                          ----Respondents

      (12) S.B. Civil Misc. Appeal No. 1313/2018

Rajasthan State Mines And Minerals Limited (A Govt. of
Rajasthan    Enterprises)         (CIN-U1409RJ1949SGC000505)
Registered Office: C-89/90, Lal Kothi Scheme, Jaipur - 302
015, Corporate Office: 4 Meera Marg, Udaipur-313 001
(Raj.).

                                                             ----Appellant

                                 Versus

1.    Shri Ram Niwas Jat S/o Shri Sita Ram Jat, R/o
      Village Mata Sukh, Tehsil Jayal, District Nagaur,
      Rajasthan

2.    State of Rajasthan Through Collector, Nagaur (Raj.)

                                                          ----Respondents




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      (13) S.B. Civil Misc. Appeal No. 1314/2018

Rajasthan State Mines And Minerals Limited
(A Govt. of Rajasthan Enterprises)
(CIN-U1409RJ1949SGC000505)
Registered Office: C-89/90, Lal Kothi Scheme, Jaipur - 302
015, Corporate Office: 4 Meera Marg, Udaipur-313 001
(Raj.).

                                                              ----Appellant

                                  Versus

1.    Shri Meh Ram Jat S/o Late Shri Khuma Ram Jat, R/o
      Village Mata Sukh, Tehsil Jayal, District Nagaur,
      Rajasthan

2.    State of Rajasthan Through Collector, Nagaur (Raj.)

                                                           ----Respondents

      (14) S.B. Civil Misc. Appeal No. 1315/2018

Rajasthan State Mines And Minerals Limited (A Govt. of
Rajasthan     Enterprises)         (CIN-U1409RJ1949SGC000505)
Registered Office: C-89/90, Lal Kothi Scheme, Jaipur - 302
015, Corporate Office: 4 Meera Marg, Udaipur-313 001
(Raj.).

                                                              ----Appellant

                                  Versus

1.    LR's of Keshar Wd/o Shri Mohan Ram Jat :
      1/1. LR's of Bhanwari Devi D/o Ratnaram W/o
             Bhanwar Lal :
            1/1/1.Shri Prahlad Ram Jat S/o Shri Bhanwar Lal
                   Jat, R/o Village Gujgariya Bass, Tehsil
                   Jalay, District Nagaur (Raj.)
            1/1/2.Shri Mani Ram Jat S/o Shri Bhanwar Lal
                   Jat, R/o Village Gujgariya Bass, Tehsil
                   Jalay, District Nagaur (Raj.)
      1/2.    Smt. Kanvrai Jat D/o Shri Ratna Ram Jat W/o
             Shri Ramnivas Jat, R/o Village Gangwana,
             Tehsil Nagaur, District Nagaur (Raj.)
      1/3.    Smt. Radha Devi Jat D/o Shri Ratna Ram Jat,
             W/o Shri Indra Ram Jat, R/o Village Tamau,




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             Tehsil Jayal, District Nagaur (Raj.)
      1/4.   Smt. Heera Devi Jat D/o Shri Ratna Ram Jat
             W/o Shri Arjun Ram, R/o village Amanda,
             Tehsil Nagaur, District Nagaur (Raj.)
      1/5.   Smt. Jasoda Jat D/o Shri Ratna Ram Jat W/o
             Shri    Shiv Prasad, R/o               Village Dhadhariya
             Kalan, Tehsil Degana, District Nagaur (Raj.)
      1/6.   Smt. Nainee Devi Jat D/o Shri Ratna Ram Jat
             W/o Shri Jag Dev, R/o Village Roopa Thal,
             Tehsil Jayal, District Nagaur (Raj.)

2.    State of Rajasthan Through Collector, Nagaur (Raj.)

                                                          ----Respondents

      (15) S.B. Civil Misc. Appeal No. 1319/2018

Rajasthan State Mines And Minerals Limited (A Govt. of
Rajasthan    Enterprises)         (CIN-U1409RJ1949SGC000505)
Registered Office: C-89/90, Lal Kothi Scheme, Jaipur - 302
015, Corporate Office: 4 Meera Marg, Udaipur-313 001
(Raj.).

                                                             ----Appellant

                                 Versus

1.    LR's of Kishna Ram S/o Hukma Ram Jat
      1/1. Shri Hari Ram Jat S/o Late Shri Kishna Ram Jat
             R/o Village Mata Sukh, Tehsil Jayal, District
             Nagaur (Raj.)
      1/2. Shri Prema Ram Jat S/o Late Shri Kishna Ram
             Jat R/o Village Mata Sukh, Tehsil Jayal, District
             Nagaur (Raj.)
      1/3.   Smt. Jasoda Jat Wd/o Late Shri Madan Ram
             Jat, R/o Village Mata Sukh, Tehsil Jayal,
             District Nagaur (Raj.)
      1/4. Smt. Tulchi Jat D/o Late Shri Kishna Ram Jat
             W/o Shri Mohan Ram R/o Village Naradhana,
             Tehsil Jayal, District Nagaur (Raj.)
      1/5.   Smt. Sita Jat D/o Late Sh. Kishna Ram Jat, W/
             o   Sh.     Shiatan        Ram,       resident    of   village
             Fardaud, Tehsil Jayal, District Nagaur (Raj.).

2.    State of Rajasthan Through Collector, Nagaur (Raj.)




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                                                         ----Respondents

      (16) S.B. Civil Misc. Appeal No. 1322/2018

Rajasthan State Mines And Minerals Limited (A Govt. of
Rajasthan   Enterprises)         (CIN-U1409RJ1949SGC000505)
Registered Office: C-89/90, Lal Kothi Scheme, Jaipur - 302
015, Corporate Office: 4 Meera Marg, Udaipur-313 001
(Raj.).

                                                            ----Appellant

                                Versus

1.    Shri Ram Kishore Jat S/o Shri Sita Ram Jat, R/o
      Village Mata Sukh, Tehsil Jayal, District Nagaur,
      Rajasthan.

2.    State of Rajasthan Through Collector, Nagaur (Raj.)

                                                         ----Respondents

      (17) S.B. Civil Misc. Appeal No. 1326/2018

Rajasthan State Mines And Minerals Limited (A Govt. of
Rajasthan   Enterprises)         (CIN-U1409RJ1949SGC000505)
Registered Office: C-89/90, Lal Kothi Scheme, Jaipur - 302
015, Corporate Office: 4 Meera Marg, Udaipur-313 001
(Raj.).

                                                            ----Appellant

                                Versus

1.    Shri Ram Kishore Jat S/o Shri Sita Ram Jat, R/o
      Village Mata Sukh, Tehsil Jayal, District Nagaur,
      Rajasthan

2.    Shri Radha Kishan Jat S/o Shri Sita Ram Jat, R/o
      Village Mata Sukh, Tehsil Jayal, District Nagaur,
      Rajasthan

3.    Shri Ram Niwas Jat S/o Shri Sita Ram Jat, R/o
      Village Mata Sukh, Tehsil Jayal, District Nagaur,
      Rajasthan

4.    State of Rajasthan Through Collector, Nagaur (Raj.)

                                                         ----Respondents

      (18) S.B. Civil Misc. Appeal No. 1327/2018




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Rajasthan State Mines And Minerals Limited (A Govt. of
Rajasthan    Enterprises)         (CIN-U1409RJ1949SGC000505)
Registered Office: C-89/90, Lal Kothi Scheme, Jaipur - 302
015, Corporate Office: 4 Meera Marg, Udaipur-313 001
(Raj.).

                                                             ----Appellant

                                 Versus

1.    Shri Amra Ram Jat S/o Late Shri Khuma Ram Jat,
      R/o Village Mata Sukh, Tehsil Jayal, District Nagaur,
      Rajasthan

2.    Shri Gena Ram Jat S/o Late Shri Khuma Ram Jat,
      R/o Village Mata Sukh, Tehsil Jayal, District Nagaur,
      Rajasthan

3.    Shri Meh Ram Jat S/o Late Shri Khuma Ram Jat, R/o
      Village Mata Sukh, Tehsil Jayal, District Nagaur,
      Rajasthan

4.    Mst. Chukli Jat Wd/o Late Shri Khuma Ram Jat, R/o
      Village Mata Sukh, Tehsil Jayal, District Nagaur,
      Rajasthan

5.    State of Rajasthan Through Collector, Nagaur (Raj.)

                                                          ----Respondents

      (19) S.B. Civil Misc. Appeal No. 1328/2018

Rajasthan State Mines And Minerals Limited (A Govt. of
Rajasthan    Enterprises)         (CIN-U1409RJ1949SGC000505)
Registered Office: C-89/90, Lal Kothi Scheme, Jaipur - 302
015, Corporate Office: 4 Meera Marg, Udaipur-313 001
(Raj.).

                                                             ----Appellant

                                 Versus

1.    LR's of Purkha Ram Jat S/o Sh. Jaya Ram Jat
      1/1. Smt. Dhayali Jat W/o Shri Purkha Ram Jat, R/o
             Village Mata Sukh, Tehsil Jayal, District Nagaur
             (Raj.)
      1/2.   Sh. Bheru Ram Jat S/o Shri Purkha Ram Jat,
             R/o Village Mata Sukh, Tehsil Jayal, District




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            Nagaur (Raj.)
      1/3. Smt. Panchu Devi Jat D/o Sh. Purkha Ram Jat
            W/o Madan Lal Jat, R/o Village Kasnau, Tehsil
            Jayal, District Nagaur (Raj.)

2.    State of Rajasthan Through Collector, Nagaur (Raj.)

                                                         ----Respondents

      (20) S.B. Civil Misc. Appeal No. 1329/2018

Rajasthan State Mines And Minerals Limited (A Govt. of
Rajasthan   Enterprises)         (CIN-U1409RJ1949SGC000505)
Registered Office: C-89/90, Lal Kothi Scheme, Jaipur - 302
015, Corporate Office: 4 Meera Marg, Udaipur-313 001
(Raj.).

                                                            ----Appellant

                                Versus

1.    Shri Rugha Ram Bawari S/o Sh. Ramdeen Bawari,
      R/o Village Mata Sukh, Tehsil Jayal, District Nagaur,
      Rajasthan

2.    State of Rajasthan Through Collector, Nagaur (Raj.)

                                                         ----Respondents

      (21) S.B. Civil Misc. Appeal No. 1330/2018

Rajasthan State Mines And Minerals Limited (A Govt. of
Rajasthan   Enterprises)         (CIN-U1409RJ1949SGC000505)
Registered Office: C-89/90, Lal Kothi Scheme, Jaipur - 302
015, Corporate Office: 4 Meera Marg, Udaipur-313 001
(Raj.).

                                                            ----Appellant

                                Versus

Shri Mohan Ram Jat S/o Shri Dalu Ram Jat, R/o Village
Mata Sukh, Tehsil Jayal, District Nagaur, Rajasthan

                                                         ----Respondent

      (22) S.B. Civil Misc. Appeal No. 1331/2018

Rajasthan State Mines And Minerals Limited (A Govt. of
Rajasthan   Enterprises)         (CIN-U1409RJ1949SGC000505)
Registered Office: C-89/90, Lal Kothi Scheme, Jaipur - 302




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015, Corporate Office: 4 Meera Marg, Udaipur-313 001
(Raj.).

                                                                ----Appellant

                                  Versus

1.    LR's of Jetaram S/o Shri Loonaram
      1/1. Shri Kachra Ram Bhambi S/o Shri Jeta Ram
              Bhambi, R/o Village Mata Sukh, Tehsil Jayal,
              District Nagaur (Raj.)
      1/2. Shri Madan Lal Bhambi S/o Shri Jeta Ram
              Bhambi, R/o Village Mata Sukh, Tehsil Jayal,
              District Nagaur (Raj.)
      1/3. Shri Hari Ram Bhambi S/o Shri Jeta Ram
              Bhambi, R/o Village Mata Sukh, Tehsil Jayal,
              District Nagaur (Raj.)
      1/4. Shri Veera Ram @ Birma Ram Bhambi S/o Shri
              Jeta Ram Bhambi, R/o Village Mata Sukh,
              Tehsil Jayal, District Nagaur (Raj.)
      1/5. Smt. Kamma Devi Bhambi D/o Shri Jeta Ram
              Bhambi W/o Shri Chela Ram, R/o Village
              Ratanga, Tehsil Jayal, District Nagaur (Raj.)
      1/6.    Smt. Shanti Devi Bhambi D/o Shri Jeta Ram
              Bhambi W/o Shri Ram Niwas, R/o Village
              Fardaud, Tehsil Jayal, District Nagaur (Raj.)

2.    State    of     Rajasthan         Through            Secretary,   Mines
      Department, Government of Rajasthan, Secretariat,
      Jaipur Raj.

3.    Deputy Secretary, Mines - Group-1, Government of
      Rajasthan, Secretariat, Jaipur Raj.

4.    Land Acquisition Officer, SDO, Nagaur (Raj.)

                                                            ----Respondents

      (23) S.B. Civil Misc. Appeal No. 1332/2018

Rajasthan State Mines And Minerals Limited (A Govt. of
Rajasthan     Enterprises)         (CIN-U1409RJ1949SGC000505)
Registered Office: C-89/90, Lal Kothi Scheme, Jaipur - 302
015, Corporate Office: 4 Meera Marg, Udaipur-313 001
(Raj.).




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                                                                ----Appellant

                                  Versus

1.    LR's Dungarpuri S/o Shri Jorapuri
      1/1. Smt. Mohni Devi Gosai Wd/o Shri Dungarpuri
              Gosai, R/o Village Mata Sukh, Tehsil Jayal,
              District Nagaur (Raj.)
      1/2.    Shri Revent Puri Gosai S/o Shri Dungarpuri
              Gosai, R/o Village Mata Sukh, Tehsil Jayal,
              District Nagaur (Raj.)

2.    State    of     Rajasthan         Through            Secretary,   Mines
      Department, Government of Rajasthan, Secretariat,
      Jaipur Raj.
3.    Deputy Secretary, Mines - Group-1, Government of
      Rajasthan, Secretariat, Jaipur Raj.
4.    Land Acquisition Officer, SDO, Nagaur (Raj.)




      (24) S.B. Civil Misc. Appeal No. 1333/2018

Rajasthan State Mines And Minerals Limited (A Govt. of
Rajasthan     Enterprises)         (CIN-U1409RJ1949SGC000505)
Registered Office: C-89/90, Lal Kothi Scheme, Jaipur - 302
015, Corporate Office: 4 Meera Marg, Udaipur-313 001
(Raj.).

                                                                ----Appellant

                                  Versus

1.    Smt. Koyalee Jat W/o Shri Purkha Ram Jat, R/o
      Village Mata Sukh, Tehsil Jayal, District Nagaur,
      Rajasthan

2.    Shri Jeevan Ram Jat S/o Shri Purkha Ram Jat, R/o
      Village Mata Sukh, Tehsil Jayal, District Nagaur,
      Rajasthan

3.    Shri Imarta Ram Jat S/o Shri Purkha Ram Jat, R/o
      Village Mata Sukh, Tehsil Jayal, District Nagaur,
      Rajasthan

4.    Shri Bhoora Ram Jat S/o Shri Purkha Ram Jat, R/o
      Village Mata Sukh, Tehsil Jayal, District Nagaur,




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      Rajasthan

5.    Shri Ram Niwas Jat S/o Shri Dayal Ram Jat, R/o
      Village Mata Sukh, Tehsil Jayal, District Nagaur,
      Rajasthan

6.    Shri Teja Ram Jat S/o Shri Dayal Ram Jat, R/o
      Village Mata Sukh, Tehsil Jayal, District Nagaur,
      Rajasthan

7.    Smt. Teeja Jat W/o Shri Ram Dayal Jat, R/o Village
      Mata Sukh, Tehsil Jayal, District Nagaur, Rajasthan

8.    State    of    Rajasthan         Through            Secretary,   Mines
      Department, Government of Rajasthan, Secretariat,
      Jaipur Raj.

9.    Deputy Secretary, Mines - Group-1, Government of
      Rajasthan, Secretariat, Jaipur Raj.

10.   Land Acquisition Officer, SDO, Nagaur (Raj.)

                                                           ----Respondents

      (25) S.B. Civil Misc. Appeal No. 1334/2018

Rajasthan State Mines And Minerals Limited (A Govt. of
Rajasthan     Enterprises)        (CIN-U1409RJ1949SGC000505)
Registered Office: C-89/90, Lal Kothi Scheme, Jaipur - 302
015, Corporate Office: 4 Meera Marg, Udaipur-313 001
(Raj.).

                                                               ----Appellant

                                 Versus

1.    LRs of Ram Karan Jat Khole
      1/1 Smt. Nathi Devi Wd/o Late Sh. Ram Karan Jat,
      R/o Village Mata Sukh, Tehsil Jayal, District Nagaur,
      Rajasthan
      1/2 Sh. Chena Ram S/o Late Sh. Ram Karan Jat, R/
      o Village Mata Sukh, Tehsil Jayal, District Nagaur,
      Rajasthan
      1/3 Sh. Pratap Ram S/o Late Sh. Ram Karan Jat, R/
      o Village Mata Sukh, Tehsil Jayal, District Nagaur,
      Rajasthan
      1/4 Narsi Ram S/o Ram Karan Jat, R/o Village Mata
      Sukh, Tehsil Jayal, District Nagaur, Rajasthan




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      1/5 Bhura Ram S/o Sh. Ram Karan Jat, R/o Village
      Mata Sukh, Tehsil Jayal, District Nagaur, Rajasthan
      1/6 Shaitan Ram S/o Late Sh. Ram Karan Jat, R/o
      Village Mata Sukh, Tehsil Jayal, District Nagaur,
      Rajasthan

2.    State of Rajasthan Through Collector, Nagaur (Raj.)

                                                         ----Respondents

      (26) S.B. Civil Misc. Appeal No. 1335/2018

Rajasthan State Mines And Minerals Limited (A Govt. of
Rajasthan   Enterprises)         (CIN-U1409RJ1949SGC000505)
Registered Office: C-89/90, Lal Kothi Scheme, Jaipur - 302
015, Corporate Office: 4 Meera Marg, Udaipur-313 001
(Raj.).

                                                            ----Appellant

                                Versus

1.    Shri Narayan Ram Jat S/o Shri Lichman Ram Jat, R/o
      Village Ratanga, Tehsil Jayal, District Nagaur (Raj.)

2.    State of Rajasthan Through Collector, Nagaur (Raj.)

3.    District Collector, Nagaur (Raj.)

4.    Land Acquisition Officer, SDO, Nagaur (Raj.)

                                                         ----Respondents

      (27) S.B. Civil Misc. Appeal No. 1336/2018

Rajasthan State Mines And Minerals Limited (A Govt. of
Rajasthan   Enterprises)         (CIN-U1409RJ1949SGC000505)
Registered Office: C-89/90, Lal Kothi Scheme, Jaipur - 302
015, Corporate Office: 4 Meera Marg, Udaipur-313 001
(Raj.).

                                                            ----Appellant

                                Versus

1.    Shri Jeevan Puri Gusai S/o Prempuri Gusai, R/o
      Village Mata Sukh, Tehsil Jayal, District Nagaur,
      Rajasthan

2.    State of Rajasthan Through Collector, Nagaur (Raj.)

                                                         ----Respondents




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      (28) S.B. Civil Misc. Appeal No. 1337/2018

Rajasthan State Mines And Minerals Limited (A Govt. of
Rajasthan     Enterprises)        (CIN-U1409RJ1949SGC000505)
Registered Office: C-89/90, Lal Kothi Scheme, Jaipur - 302
015, Corporate Office: 4 Meera Marg, Udaipur-313 001
(Raj.).

                                                               ----Appellant

                                 Versus

1.    Shri Durga Ram Jat S/o Pusha Ram Jat, R/o Village
      Mata Sukh, Tehsil Jayal, District Nagaur, Rajasthan

2.    State    of    Rajasthan         Through            Secretary,   Mines
      Department, Government of Rajasthan, Secretariat,
      Jaipur Raj.

3.    Deputy Secretary, Mines - Group-1, Government of
      Rajasthan, Secretariat, Jaipur Raj.

4.    Land Acquisition Officer, SDO, Nagaur (Raj.)

                                                           ----Respondents

      (29) S.B. Civil Misc. Appeal No. 1338/2018

Rajasthan State Mines And Minerals Limited (A Govt. of
Rajasthan     Enterprises)        (CIN-U1409RJ1949SGC000505)
Registered Office: C-89/90, Lal Kothi Scheme, Jaipur - 302
015, Corporate Office: 4 Meera Marg, Udaipur-313 001
(Raj.).

                                                               ----Appellant

                                 Versus

1.    Shri Sita Ram Nai S/o Chandra Ram Nai, R/o Village
      Mata Sukh, Tehsil Jayal, District Nagaur, Rajasthan

2.    Shri Parsa Ram Nai S/o Chandra Ram Nai, R/o
      Village Mata Sukh, Tehsil Jayal, District Nagaur,
      Rajasthan

3.    State of Rajasthan Through Collector, Nagaur (Raj.)

                                                           ----Respondents

      (30) S.B. Civil Misc. Appeal No. 1339/2018

Rajasthan State Mines And Minerals Limited (A Govt. of




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Rajasthan   Enterprises)         (CIN-U1409RJ1949SGC000505)
Registered Office: C-89/90, Lal Kothi Scheme, Jaipur - 302
015, Corporate Office: 4 Meera Marg, Udaipur-313 001
(Raj.).

                                                            ----Appellant

                                Versus

1.    Shri Jeevan Ram Jat S/o Dala Ram Jat, R/o Village
      Mata Sukh, Tehsil Jayal, District Nagaur, Rajasthan

2.    State of Rajasthan Through Collector, Nagaur (Raj.)

                                                         ----Respondents

      (31) S.B. Civil Misc. Appeal No. 1340/2018

Rajasthan State Mines And Minerals Limited (A Govt. of
Rajasthan   Enterprises)         (CIN-U1409RJ1949SGC000505)
Registered Office: C-89/90, Lal Kothi Scheme, Jaipur - 302
015, Corporate Office: 4 Meera Marg, Udaipur-313 001
(Raj.).

                                                            ----Appellant

                                Versus

1.    Shri Himta Ram Brahaman S/o Shri Chatra Ram @
      Chaturbhuj Brahaman, R/o Village Mata Sukh, Tehsil
      Jayal, District Nagaur, Rajasthan

2.    LR's of Mst. Tulchai Brahaman
      2/1. Smt. Kanwari Brahaman D/o Shri Chatra Ram
            @ Chaturbhuj Brahaman W/o Sh. Radheshyam
            Brahaman, R/o Village Mata Sukh, Tehsil Jayal,
            District Nagaur (Raj.)

3.    Shri Ram Vilas Brahmin S/o Shri Chatra Ram @
      Chaturbhuj Brahaman, R/o Village Mata Sukh, Tehsil
      Jayal, District Nagaur, Rajasthan

4.    State of Rajasthan Through Collector, Nagaur (Raj.)

                                                         ----Respondents

      (32) S.B. Civil Misc. Appeal No. 1341/2018

Rajasthan State Mines And Minerals Limited (A Govt. of
Rajasthan   Enterprises)         (CIN-U1409RJ1949SGC000505)




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Registered Office: C-89/90, Lal Kothi Scheme, Jaipur - 302
015, Corporate Office: 4 Meera Marg, Udaipur-313 001
(Raj.).

                                                               ----Appellant

                                   Versus

1.    LR's of Jhamku Devi Jat Joje Rugha Ram Jat
      1/1. Sh. Hadman Ram Jat S/o Shri Rugha Ram Jat,
               R/o Village Mata Sukh, Tehsil Jayal, District
               Nagaur (Raj.)
      1/2.     Smt. Geeta Devi Jat D/o Sh. Rugha Ram Jat
               W/o Hari Ram Jat, R/o Village Suvidiya, Tehsil
               Jayal, District Nagaur (Raj.)
      1/3.     Smt. Choti Jat D/o Sh. Rugha Ram Jat W/o
               Kana Ram Jat, R/o Village Suvidiya Tehsil
               Jayal, District Nagaur (Raj.)
      1/4. Smt. Santosh Devi Jat D/o Sh. Rugha Ram Jat
               W/o Anda Ram Jat, R/o Village Firozpura,
               Tehsil Mundwa, District Nagaur (Raj.)
      1/5.     Smt. Muni Devi Jat D/o Sh. Rugha Ram Jat
               W/o Shri Munna Ram Jat, R/o Village Adwad,
               Tehsil Jayal, District Nagaur (Raj.)

2.    State of Rajasthan Through Collector, Nagaur (Raj.)

                                                            ----Respondents

      (33) S.B. Civil Misc. Appeal No. 1342/2018

Rajasthan State Mines And Minerals Limited (A Govt. of
Rajasthan      Enterprises)         (CIN-U1409RJ1949SGC000505)
Registered Office: C-89/90, Lal Kothi Scheme, Jaipur - 302
015, Corporate Office: 4 Meera Marg, Udaipur-313 001
(Raj.).

                                                               ----Appellant

                                   Versus

1.    Shri Buddha Ram Khati S/o Shri Lichman Ram Khati,
      R/o Village Ratanga, Tehsil Jayal, District Nagaur
      (Raj.)

2.    State of Rajasthan Through Collector, Nagaur (Raj.)

                                                            ----Respondents




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      (34) S.B. Civil Misc. Appeal No. 1343/2018

Rajasthan State Mines And Minerals Limited (A Govt. of
Rajasthan    Enterprises)         (CIN-U1409RJ1949SGC000505)
Registered Office: C-89/90, Lal Kothi Scheme, Jaipur - 302
015, Corporate Office: 4 Meera Marg, Udaipur-313 001
(Raj.).

                                                             ----Appellant

                                 Versus

1.    LR's of Bhagwan Ram S/o Shri Peera Ram Jat
      1/1.   Shri Nathu Ram Jat Adopted S/o Late Shri
             Bhagwan Ram Jat, R/o Village Mata Sukh,
             Tehsil Jayal, District Nagaur (Raj.)

2.    State of Rajasthan Through Collector, Nagaur (Raj.)

                                                          ----Respondents

      (35) S.B. Civil Misc. Appeal No. 1344/2018

Rajasthan State Mines And Minerals Limited (A Govt. of
Rajasthan    Enterprises)         (CIN-U1409RJ1949SGC000505)
Registered Office: C-89/90, Lal Kothi Scheme, Jaipur - 302
015, Corporate Office: 4 Meera Marg, Udaipur-313 001
(Raj.).

                                                             ----Appellant

                                 Versus

1.    LR's of Kalu Ram S/o Shri Shriram Jat
      1/1. Sh. Dhudha Ram Jat S/o Shri Magha Ram Jat,
             R/o Village Mata Sukh, Tehsil Jayal, District
             Nagaur (Raj.)
      1/2. Shri Radha Kishan Jat S/o Shri Magha Ram Jat,
             R/o Village Mata Sukh, Tehsil Jayal, District
             Nagaur (Raj.)
      1/3. Shri Lakha Ram Jat S/o Shri Magha Ram Jat,
             R/o Village Mata Sukh, Tehsil Jayal, District
             Nagaur (Raj.)
      1/4. Smt. Shrangari Jat Wd/o Shri Magha Ram Jat,
             R/o Village Mata Sukh, Tehsil Jayal, District
             Nagaur (Raj.)

2.    Ramnath S/o Sh. Kalu Ram Jat, R/o Village Mata




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      Sukh, Tehsil Jayal, District Nagaur, Rajasthan

3.    Baju Wd/o Sh. Ramdev, R/o Village Mata Sukh,
      Tehsil Jayal, District Nagaur, Rajasthan

4.    State of Rajasthan Through Collector, Nagaur (Raj.)

                                                          ----Respondents

      (36) S.B. Civil Misc. Appeal No. 1345/2018

Rajasthan State Mines And Minerals Limited (A Govt. of
Rajasthan    Enterprises)         (CIN-U1409RJ1949SGC000505)
Registered Office: C-89/90, Lal Kothi Scheme, Jaipur - 302
015, Corporate Office: 4 Meera Marg, Udaipur-313 001
(Raj.).

                                                             ----Appellant

                                 Versus

1.    LR's of Shri Bhugana Ram @ Bhagwana Ram S/o
      Multanaram Brahaman :
      1/1. Smt. Jasoda Wd/o Late Shri Bhugana Ram @
             Bhagwana Ram, R/o Village Mata Sukh, Tehsil
             Jayal, District Nagaur (Raj.)
      1/2.   Shri Radhey Shyam S/o Late Shri Bhugana
             Ram @ Bhagwana Ram, R/o Village Mata
             Sukh, Tehsil Jayal, District Nagaur (Raj.)
      1/3.   Smt. Laxmi D/o Late Shri Bhugana Ram @
             Bhagwana          Ram       W/o       Shri     Prem   Chand
             Brahmin, R/o Village Bhadana, Tehsil Marwar -
             Mundwa, District Nagaur (Raj.)
      1/4.   Ms. Dayavati Dadhich D/o Late Shri Bhugana
             Ram @ Bhagwana Ram, R/o Village Mata
             Sukh, Tehsil Jayal, District Nagaur (Raj.)
      1/5.   Smt. Davki D/o Late Shri Bhugana Ram @
             Bhagwana Ram W/o Shri Dinesh Brahmin, R/o
             Village Dugastau, Tehsil Jayal, District Nagaur
             (Raj.)
      1/6.   Smt. Lileshwari Devi D/o Late Shri Bhugana
             Ram @ Bhagwana Ram W/o Shri Lalit Kumar
             Brahmin, R/o Village Jhareli, Tehsil Jayal,
             District Nagaur (Raj.)
      1/7. Smt. Durga Sharma D/o ate Shri Bhugana Ram




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            @ Bhagwana Ram W/o Shri Pawan Kumar
            Sharma,        R/o     Village      Jhareli,   Tehsil   Jayal,
            District Nagaur (Raj.)

2.    State of Rajasthan Through Collector, Nagaur (Raj.)

                                                         ----Respondents

      (37) S.B. Civil Misc. Appeal No. 1346/2018

Rajasthan State Mines And Minerals Limited (A Govt. of
Rajasthan   Enterprises)         (CIN-U1409RJ1949SGC000505)
Registered Office: C-89/90, Lal Kothi Scheme, Jaipur - 302
015, Corporate Office: 4 Meera Marg, Udaipur-313 001
(Raj.).

                                                            ----Appellant

                                 Versus

1.    LR's of Natha Ram S/o Shri Kana Ram Jat
      1/1. Shri Sita Ram Jat S/o Late Shri Natha Ram Jat,
            R/o Village Mata Sukh, Tehsil Jayal, District
            Nagaur (Raj.)
      1/2. Shri Madan Ram Jat S/o Late Shri Natha Ram
            Jat, R/o Village Mata Sukh, Tehsil Jayal,
            District Nagaur (Raj.)
      1/3. Smt. Ina Jat D/o Late Shri Natha Ram Jat, R/o
            Village Mata Sukh, Tehsil Jayal, District Nagaur
            (Raj.)
      1/4. Smt. Bhagi Devi Jat D/o Late Shri Natha Ram
            Jat, R/o Village Mata Sukh, Tehsil Jayal,
            District Nagaur (Raj.)

2.    State of Rajasthan Through Collector, Nagaur (Raj.)

                                                         ----Respondents

      (38) S.B. Civil Misc. Appeal No. 1347/2018

Rajasthan State Mines And Minerals Limited (A Govt. of
Rajasthan   Enterprises)         (CIN-U1409RJ1949SGC000505)
Registered Office: C-89/90, Lal Kothi Scheme, Jaipur - 302
015, Corporate Office: 4 Meera Marg, Udaipur-313 001
(Raj.).

                                                            ----Appellant




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                                 Versus

1.    LR's of Birma Ram S/o Shri Ramdeen Baavri
      1/1.   Smt. Balu Devi Baavri Wd/o Late Shri Birma
             Ram Baavri, R/o Village Mata Sukh, Tehsil
             Jayal, District Nagaur (Raj.)
      1/2. Shri Hau Ram Baavri S/o Late Shri Birma Ram
             Baavri, R/o Village Mata Sukh, Tehsil Jayal,
             District Nagaur (Raj.)
      1/3.   Shri Nathu Ram Baavri S/o Late Shri Birma
             Ram Baavri, R/o Village Mata Sukh, Tehsil
             Jayal, District Nagaur (Raj.)
      1/4.   Shri Nema Ram Baavri S/o Late Shri Birma
             Ram Baavri, R/o Village Mata Sukh, Tehsil
             Jayal, District Nagaur (Raj.)
      1/5.   Smt. Shanti Devi D/o Late Shri Birma Ram
             Baavri W/o Shri Ram Niwas, R/o Village Mata
             Sukh, Tehsil Jayal, District Nagaur (Raj.)
      1/6.   Smt. Sharda Devi D/o Late Shri Birma Ram
             Baavri W/o Shri Poorna Ram, R/o Village Mata
             Sukh, Tehsil Jayal, District Nagaur (Raj.)

2.    Shri Bhanwara Ram Baavri S/o Shri Nanu Ram
      Baavri, R/o Village Mata Sukh, Tehsil Jayal, District
      Nagaur, Rajasthan

3.    State of Rajasthan Through Collector, Nagaur (Raj.)

                                                          ----Respondents

      (39) S.B. Civil Misc. Appeal No. 1348/2018

Rajasthan State Mines And Minerals Limited (A Govt. of
Rajasthan    Enterprises)         (CIN-U1409RJ1949SGC000505)
Registered Office: C-89/90, Lal Kothi Scheme, Jaipur - 302
015, Corporate Office: 4 Meera Marg, Udaipur-313 001
(Raj.).

                                                             ----Appellant

                                 Versus

1.    Shri Bhanshi Lal Baavri S/o Shri Dula Ram Baavari,
      R/o Village Mata Sukh, Tehsil Jayal, District Nagaur,
      Rajasthan




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2.    State of Rajasthan Through Collector, Nagaur (Raj.)

                                                          ----Respondents

      (40) S.B. Civil Misc. Appeal No. 1349/2018

Rajasthan State Mines And Minerals Limited (A Govt. of
Rajasthan    Enterprises)         (CIN-U1409RJ1949SGC000505)
Registered Office: C-89/90, Lal Kothi Scheme, Jaipur - 302
015, Corporate Office: 4 Meera Marg, Udaipur-313 001
(Raj.).

                                                             ----Appellant

                                 Versus

1.    Shri Tulshi Ram Nai S/o Ramu Ram Nai, R/o Village
      Mata Sukh, Tehsil Jayal, District Nagaur, Rajasthan

2.    Shri Shankar Lal Nai S/o Ramu Ram Nai, R/o Village
      Mata Sukh, Tehsil Jayal, District Nagaur, Rajasthan

3.    Shri Chena Ram Nai S/o Ramu Ram Nai, R/o Village
      Mata Sukh, Tehsil Jayal, District Nagaur, Rajasthan

4.    State of Rajasthan Through Collector, Nagaur (Raj.)

                                                          ----Respondents

      (41) S.B. Civil Misc. Appeal No. 1350/2018

Rajasthan State Mines And Minerals Limited (A Govt. of
Rajasthan    Enterprises)         (CIN-U1409RJ1949SGC000505)
Registered Office: C-89/90, Lal Kothi Scheme, Jaipur - 302
015, Corporate Office: 4 Meera Marg, Udaipur-313 001
(Raj.).

                                                             ----Appellant

                                 Versus

1.    Shri Shaitan Ram Jat S/o Shri Ram Chandra Jat, R/o
      Village Mata Sukh, Tehsil Jayal, District Nagaur,
      Rajasthan

2.    LR's of Mohan Ram S/o Shri Ram Chandra Jat
      2/1.   Smt. Munni Devi Jat Wd/o Late Shri Mohan
             Ram Jat, R/o Village Mata Sukh, Tehsil Jayal,
             District Nagaur (Raj.)
      2/2. Shri Kishana Ram Jat S/o Late Shri Mohan Ram




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              Jat, R/o Village Mata Sukh, Tehsil Jayal,
              District Nagaur (Raj.)

3.    Shri Hema Ram Jat S/o Shri Ram Chandra Jat, R/o
      Village Mata Sukh, Tehsil Jayal, District Nagaur,
      Rajasthan

4.    State of Rajasthan Through Collector, Nagaur (Raj.)

                                                            ----Respondents

      (42) S.B. Civil Misc. Appeal No. 1351/2018

Rajasthan State Mines And Minerals Limited (A Govt. of
Rajasthan     Enterprises)         (CIN-U1409RJ1949SGC000505)
Registered Office: C-89/90, Lal Kothi Scheme, Jaipur - 302
015, Corporate Office: 4 Meera Marg, Udaipur-313 001
(Raj.).

                                                                ----Appellant

                                  Versus

1.    Shri Chuna Ram Jat S/o Natha Ram Jat, R/o Village
      Mata Sukh, Tehsil Jayal, District Nagaur, Rajasthan

2.    State of Rajasthan Through Collector, Nagaur (Raj.)

                                                            ----Respondents

      (43) S.B. Civil Misc. Appeal No. 1354/2018

Rajasthan State Mines And Minerals Limited (A Govt. of
Rajasthan     Enterprises)         (CIN-U1409RJ1949SGC000505)
Registered Office: C-89/90, Lal Kothi Scheme, Jaipur - 302
015, Corporate Office: 4 Meera Marg, Udaipur-313 001
(Raj.).

                                                                ----Appellant

                                  Versus

1.    Shri Ramniwas Jat S/o Shri Diyal Ram Jat, R/o
      Village Mata Sukh, Tehsil Jayal, District Nagaur,
      Rajasthan

2.    State    of     Rajasthan         Through            Secretary,   Mines
      Department, Government of Rajasthan, Secretariat,
      Jaipur Raj.

3.    Deputy Secretary, Mines - Group-1, Government of




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      Rajasthan, Secretariat, Jaipur Raj.

4.    Land Acquisition Officer, SDO, Nagaur (Raj.)

                                                         ----Respondents

      (44) S.B. Civil Misc. Appeal No. 1355/2018

Rajasthan State Mines And Minerals Limited (A Govt. of
Rajasthan   Enterprises)         (CIN-U1409RJ1949SGC000505)
Registered Office: C-89/90, Lal Kothi Scheme, Jaipur - 302
015, Corporate Office: 4 Meera Marg, Udaipur-313 001
(Raj.).

                                                            ----Appellant

                                Versus

1.    Shri Madan Lal S/o Shri Uma Ram Khati, R/o Village
      Mata Sukh, Tehsil Jayal, District Nagaur, Rajasthan

2.    Shri Salag Ram S/o Shri Uma Ram Khati, R/o Village
      Mata Sukh, Tehsil Jayal, District Nagaur, Rajasthan

3.    State of Rajasthan Through Collector, Nagaur (Raj.)

                                                         ----Respondents

      (45) S.B. Civil Misc. Appeal No. 1356/2018

Rajasthan State Mines And Minerals Limited (A Govt. of
Rajasthan   Enterprises)         (CIN-U1409RJ1949SGC000505)
Registered Office: C-89/90, Lal Kothi Scheme, Jaipur - 302
015, Corporate Office: 4 Meera Marg, Udaipur-313 001
(Raj.).

                                                            ----Appellant

                                Versus

1.    LR's of Mana Ram Bhambhi S/o Sh. Chatra Ram
      Bhambhi
      1/1. Sh. Chhagna Ram Bhambi S/o Shri Mana Ram
            Bhambi, R/o Village Mata Sukh, Tehsil jayal,
            District Nagaur (Raj.)
      1/2. Sh. Teja Ram Jat S/o Shri Mana Ram Bhambi,
            R/o Village Mata Sukh, Tehsil jayal, District
            Nagaur (Raj.)
      1/3. Smt. Sarju D/o Mana Ram Bhambi W/o Bhika
            Ram Meghwal, R/o Village Mata Sukh, Tehsil




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             jayal, District Nagaur (Raj.)
      1/4.   Smt. Radha D/o Sh. Mana Ram Bhambi W/o
             Beeja Ram Meghwal, R/o Village Mata Sukh,
             Tehsil jayal, District Nagaur (Raj.)
      1/5.   Smt. Hastu Bhambi D/o Mana Ram Bhambi
             W/o Babu Lal Meghwal, R/o Village Mata Sukh,
             Tehsil jayal, District Nagaur (Raj.)

2.    State of Rajasthan Through Collector, Nagaur (Raj.)

                                                          ----Respondents

      (46) S.B. Civil Misc. Appeal No. 1357/2018

Rajasthan State Mines And Minerals Limited (A Govt. of
Rajasthan    Enterprises)         (CIN-U1409RJ1949SGC000505)
Registered Office: C-89/90, Lal Kothi Scheme, Jaipur - 302
015, Corporate Office: 4 Meera Marg, Udaipur-313 001
(Raj.).

                                                             ----Appellant

                                 Versus

1.    Shri Hari Ram Jat S/o Salagh Ram Jat, R/o Village
      Mata Sukh, Tehsil Jayal, District Nagaur, Rajasthan

2.    State of Rajasthan Through Collector, Nagaur (Raj.)

                                                          ----Respondents

      (47) S.B. Civil Misc. Appeal No. 1358/2018

Rajasthan State Mines And Minerals Limited (A Govt. of
Rajasthan    Enterprises)         (CIN-U1409RJ1949SGC000505)
Registered Office: C-89/90, Lal Kothi Scheme, Jaipur - 302
015, Corporate Office: 4 Meera Marg, Udaipur-313 001
(Raj.).

                                                             ----Appellant

                                 Versus

1.    Shri Jeevan Ram Jat S/o Shri Purkha Ram Jat, R/o
      Village Mata Sukh, Tehsil Jayal, District Nagaur,
      Rajasthan

2.    Shri Imarta Ram Jat S/o Shri Purkha Ram Jat, R/o
      Village Mata Sukh, Tehsil Jayal, District Nagaur,
      Rajasthan




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3.    State    of    Rajasthan         Through            Secretary,   Mines
      Department, Government of Rajasthan, Secretariat,
      Jaipur Raj.

4.    Deputy Secretary, Mines - Group-1, Government of
      Rajasthan, Secretariat, Jaipur Raj.

5.    Land Acquisition Officer, SDO, Nagaur (Raj.)

                                                           ----Respondents

      (48) S.B. Civil Misc. Appeal No. 1359/2018

Rajasthan State Mines And Minerals Limited (A Govt. of
Rajasthan     Enterprises)        (CIN-U1409RJ1949SGC000505)
Registered Office: C-89/90, Lal Kothi Scheme, Jaipur - 302
015, Corporate Office: 4 Meera Marg, Udaipur-313 001
(Raj.).

                                                               ----Appellant

                                 Versus

1.    Shri Ganpat Ram Nai S/o Shri Harka Ram Nai, R/o
      Village Mata Sukh, Tehsil Jayal, District Nagaur,
      Rajasthan

2.    State of Rajasthan Through Collector, Nagaur (Raj.)

                                                           ----Respondents

      (49) S.B. Civil Misc. Appeal No. 1360/2018

Rajasthan State Mines And Minerals Limited (A Govt. of
Rajasthan     Enterprises)        (CIN-U1409RJ1949SGC000505)
Registered Office: C-89/90, Lal Kothi Scheme, Jaipur - 302
015, Corporate Office: 4 Meera Marg, Udaipur-313 001
(Raj.).

                                                               ----Appellant

                                 Versus

1.    Shri Prahlad Ram Bhambi S/o Shri Channa Ram
      Bhambi, R/o Village Mata Sukh, Tehsil Jayal, District
      Nagaur, Rajasthan

2.    State    of    Rajasthan         Through            Secretary,   Mines
      Department, Government of Rajasthan, Secretariat,
      Jaipur Raj.




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3.    Deputy Secretary, Mines - Group-1, Government of
      Rajasthan, Secretariat, Jaipur Raj.

4.    Land Acquisition Officer, SDO, Nagaur (Raj.)

                                                          ----Respondents

      (50) S.B. Civil Misc. Appeal No. 1361/2018

Rajasthan State Mines And Minerals Limited (A Govt. of
Rajasthan    Enterprises)         (CIN-U1409RJ1949SGC000505)
Registered Office: C-89/90, Lal Kothi Scheme, Jaipur - 302
015, Corporate Office: 4 Meera Marg, Udaipur-313 001
(Raj.).

                                                             ----Appellant

                                 Versus

1.    LR's of Chela Ram Meghwal S/o Shri Chota Ram
      Meghwal
      1/1. Shri Shaitana Ram S/o Chela Ram Meghwal,
             R/o Village Mata Sukh, Tehsil Jayal, District
             Nagaur (Raj.)
      1/2.    Shri Prasa Ram Meghwal S/o Chela Ram
             Meghwal,        R/o Village Mata Sukh, Tehsil Jayal,
             District Nagaur (Raj.)

2.    State of Rajasthan Through Collector, Nagaur (Raj.)

                                                          ----Respondents

      (51) S.B. Civil Misc. Appeal No. 1362/2018

Rajasthan State Mines And Minerals Limited (A Govt. of
Rajasthan    Enterprises)         (CIN-U1409RJ1949SGC000505)
Registered Office: C-89/90, Lal Kothi Scheme, Jaipur - 302
015, Corporate Office: 4 Meera Marg, Udaipur-313 001
(Raj.).

                                                             ----Appellant

                                 Versus

1.    LR's of Jeevan Ram Jat S/o Shri Megha Ram Jat
      1/1. Sh. Padma Ram Jat S/o Shri Jeevan Ram Jat,
             R/o Village Mata Sukh, Tehsil Jayal, District
             Nagaur (Raj.)

2.    State of Rajasthan Through Collector, Nagaur (Raj.)




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3.    District Collector, Nagaur (Raj.)

4.    Land Acquisition Officer, SDO, Nagaur (Raj.)

                                                            ----Respondents

      (52) S.B. Civil Misc. Appeal No. 1363/2018

Rajasthan State Mines And Minerals Limited (A Govt. of
Rajasthan     Enterprises)         (CIN-U1409RJ1949SGC000505)
Registered Office: C-89/90, Lal Kothi Scheme, Jaipur - 302
015, Corporate Office: 4 Meera Marg, Udaipur-313 001
(Raj.).

                                                                ----Appellant

                                  Versus

1.    Shri Bhura Ram Jat S/o Shri Diyal Ram Jat, R/o
      Village Mata Sukh, Tehsil Jayal, District Nagaur,
      Rajasthan

2.    State    of     Rajasthan         Through            Secretary,   Mines
      Department, Government of Rajasthan, Secretariat,
      Jaipur Raj.

3.    Deputy Secretary, Mines - Group-1, Government of
      Rajasthan, Secretariat, Jaipur Raj.

4.    Land Acquisition Officer, SDO, Nagaur (Raj.)

                                                            ----Respondents

      (53) S.B. Civil Misc. Appeal No. 1364/2018

Rajasthan State Mines And Minerals Limited (A Govt. of
Rajasthan     Enterprises)         (CIN-U1409RJ1949SGC000505)
Registered Office: C-89/90, Lal Kothi Scheme, Jaipur - 302
015, Corporate Office: 4 Meera Marg, Udaipur-313 001
(Raj.).

                                                                ----Appellant

                                  Versus

1.    LR's of Pusha Ram Jat S/o Sh. Ganesh Ram Jat
      1/1. Smt. Hema Devi Jat W/o Shri Pusha Ram Jat,
              R/o Village Mata Sukh, Tehsil Jayal, District
              Nagaur (Raj.)
      1/2. Sh. Nanu Ram Jat S/o Shri Pusha Ram Jat, R/o




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             Village Mata Sukh, Tehsil Jayal, District Nagaur
             (Raj.)
      1/3.   Sh Chanda Ram Jat S/o Shri Pusha Ram Jat,
             R/o Village Mata Sukh, Tehsil Jayal, District
             Nagaur (Raj.)
      1/4.   Sh. Durga Ram Jat S/o Shri Pusha Ram Jat,
             R/o Village Mata Sukh, Tehsil Jayal, District
             Nagaur (Raj.)
      1/5. Smt. Bhuri Jat D/o Sh. Pusha Ram Jat W/o Lun
             Ji Jat, R/o Village Chann, Tehsil Jayal, District
             Nagaur (Raj.)
      1/6.   Smt. Gheni Jat D/o Sh. Pusha Ram Jat W/o
             Ratna Ram Jat, R/o Village Innana, Tehsil
             Jayal, District Nagaur (Raj.)

2.    State of Rajasthan Through Collector, Nagaur (Raj.)

                                                          ----Respondents

      (54) S.B. Civil Misc. Appeal No. 1365/2018

Rajasthan State Mines And Minerals Limited (A Govt. of
Rajasthan    Enterprises)         (CIN-U1409RJ1949SGC000505)
Registered Office: C-89/90, Lal Kothi Scheme, Jaipur - 302
015, Corporate Office: 4 Meera Marg, Udaipur-313 001
(Raj.).

                                                             ----Appellant

                                 Versus

1.    Shri Ramratan Brahaman S/o Multan Brahaman, R/o
      Village Mata Sukh, Tehsil Jayal, District Nagaur,
      Rajasthan

2.    State of Rajasthan Through Collector, Nagaur (Raj.)

                                                          ----Respondents

      (55) S.B. Civil Misc. Appeal No. 1366/2018

Rajasthan State Mines And Minerals Limited (A Govt. of
Rajasthan    Enterprises)         (CIN-U1409RJ1949SGC000505)
Registered Office: C-89/90, Lal Kothi Scheme, Jaipur - 302
015, Corporate Office: 4 Meera Marg, Udaipur-313 001
(Raj.).

                                                             ----Appellant




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                                 Versus

1.    Shri Likhama Ram Jat S/o Jassa Ram Jat, R/o Village
      Mata Sukh, Tehsil Jayal, District Nagaur, Rajasthan

2.    State of Rajasthan Through Collector, Nagaur (Raj.)

                                                          ----Respondents

      (56) S.B. Civil Misc. Appeal No. 1367/2018

Rajasthan State Mines And Minerals Limited (A Govt. of
Rajasthan    Enterprises)         (CIN-U1409RJ1949SGC000505)
Registered Office: C-89/90, Lal Kothi Scheme, Jaipur - 302
015, Corporate Office: 4 Meera Marg, Udaipur-313 001
(Raj.).

                                                              ----Appellant

                                 Versus

1.    LR's of Shri Balu Ram Babri S/o Ramdeen Babri
      1/1.   Smt. Sugana Devi Wd/o Late Shri Balu Ram
             Bawari, R/o Village Mata Sukh, Tehsil Jayal,
             District Nagaur, Rajasthan
      1/2. Shri Moti Ram S/o Late Shri Balu Ram Bawari,
             R/o Village Mata Sukh, Tehsil Jayal, District
             Nagaur, Rajasthan
      1/3.   Shri Lichman Ram S/o Late Shri Balu Ram
             Bawari, R/o Village Mata Sukh, Tehsil Jayal,
             District Nagaur, Rajasthan
      1/4. Smt. Raju Devi D/o Late Shri Balu Ram Bawari
             Wd/o Shri Shankar Lal Bawari, R/o Village
             Mata     Sukh,       Tehsil     Jayal,       District   Nagaur,
             Rajasthan

2.    State of Rajasthan Through Collector, Nagaur (Raj.)

                                                          ----Respondents

      (57) S.B. Civil Misc. Appeal No. 1368/2018

Rajasthan State Mines And Minerals Limited (A Govt. of
Rajasthan    Enterprises)         (CIN-U1409RJ1949SGC000505)
Registered Office: C-89/90, Lal Kothi Scheme, Jaipur - 302
015, Corporate Office: 4 Meera Marg, Udaipur-313 001
(Raj.).




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                                                                ----Appellant

                                  Versus

1.    LR's of Shivkaran S/o Shri Bhagwanaram Jat
      1/1. Smt. Bhanwari Jat W/o Shri Shiv Karan Jat, R/
              o Village Mata Sukh, Tehsil Jayal, District
              Nagaur, Rajasthan
      1/2. Shri Om Prakash Jat S/o Shri Shiv Karan Jat,
              R/o Village Mata Sukh, Tehsil Jayal, District
              Nagaur, Rajasthan
      1/3.    Shri Kailash Jat S/o Shri Shiv Karan Jat, R/o
              Village     Mata       Sukh,       Tehsil       Jayal,    District
              Nagaur, Rajasthan

2.    State    of     Rajasthan         Through            Secretary,    Mines
      Department, Government of Rajasthan, Secretariat,
      Jaipur Raj.

3.    Deputy Secretary, Mines - Group-1, Government of
      Rajasthan, Secretariat, Jaipur Raj.

4.    Land Acquisition Officer, SDO, Nagaur (Raj.)

                                                            ----Respondents


      (58) S.B. Civil Misc. Appeal No. 1369/2018

Rajasthan State Mines And Minerals Limited (A Govt. of
Rajasthan     Enterprises)         (CIN-U1409RJ1949SGC000505)
Registered Office: C-89/90, Lal Kothi Scheme, Jaipur - 302
015, Corporate Office: 4 Meera Marg, Udaipur-313 001
(Raj.).

                                                                ----Appellant

                                  Versus

1.    LR's of Bhola Ram S/o Shri Nanu Ram Jat
      1/1 Deleted
      1/2     Bhera Ram Jat S/o Late Sh. Bhola Ram Jat,
      resident of village Matasukh, Teshil Jayal, District
      Nagaur

2.    LR's of Ram Dev S/o Shri Kuna Ram Jat
      2/1 Smt. Soni Devi Jat, Wd/o Late Sh. Ram Dev Jat,
      resident of village Matasukh, Teshil Jayal, District




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      Nagaur
      2/2   Shri Shravan Jat, S/o Late Sh. Ram Dev Jat,
      resident of village Matasukh, Teshil Jayal, District
      Nagaur
      2/3 Smt. Jeta Devi Jat D/o Late Sh. Ram Dev Jat,
      W/o Sh. Jeetu Ram, resident of village Matasukh,
      Teshil Jayal, District Nagaur
      2/4   Shaitan Ram Jat S/o Late Sh. Ram Dev Jat,
      resident of village Matasukh, Teshil Jayal, District
      Nagaur
      2/5 Sh. Mohan Ram Jat, S/o Late sh. Ram Dev jat,
      resident of village Matasukh, Teshil Jayal, District
      Nagaur
      2/6 Smt. Chandra Jat Wd/o Late Sh. Peka Ram Jat,
      resident of village Matasukh, Teshil Jayal, District
      Nagaur
      2/7   Ku. Manisha D/o Late Sh. Peka Ram Jat,
      through mother and natural guardian Smt. Chandra
      Jat Wd/o Late Sh. Peka Ram Jat, resident of village
      Matasukh, Teshil Jayal, District Nagaur
      2/8 Ku. Puja D/o Late Sh. Peka Ram Jat,                     through
      mother and Natural Guardian Smt. Chandra Jat Wd/
      o Late Peka Ram Jat, resident of village Matasukh,
      Teshil Jayal, District Nagaur

3.    State of Rajasthan Through Collector, Nagaur (Raj.)

                                                           ----Respondents

      (59) S.B. Civil Misc. Appeal No. 1370/2018

Rajasthan State Mines And Minerals Limited (A Govt. of
Rajasthan   Enterprises)           (CIN-U1409RJ1949SGC000505)
Registered Office: C-89/90, Lal Kothi Scheme, Jaipur - 302
015, Corporate Office: 4 Meera Marg, Udaipur-313 001
(Raj.).

                                                              ----Appellant

                                  Versus

1.    Shri Ram Kumar Brahmin S/o Shri Multan Brahmin,
      R/o Village Mata Sukh, Tehsil Jayal, District Nagaur,
      Rajasthan




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2.    State of Rajasthan Through Collector, Nagaur (Raj.)

                                                         ----Respondents

      (60) S.B. Civil Misc. Appeal No. 1371/2018

Rajasthan State Mines And Minerals Limited (A Govt. of
Rajasthan   Enterprises)         (CIN-U1409RJ1949SGC000505)
Registered Office: C-89/90, Lal Kothi Scheme, Jaipur - 302
015, Corporate Office: 4 Meera Marg, Udaipur-313 001
(Raj.).

                                                            ----Appellant

                                Versus

1.    LR's of Ram Dev S/o Shri Kuna Ram Jat
      1/1   Soni Devi Jat W/o Sh. Ram Dev, resident of
      village Matasukh, Teshil Jayal, District Nagaur
      1/2   Sharvan Jat, S/o Ram Dev Jat, resident of
      village Matasukh, Teshil Jayal, District Nagaur
      1/3   Smt. Jeta Devi W/o Late Ram Dev, W/o Jitu
      Ram, resident of village Matasukh, Teshil Jayal,
      District Nagaur
      1/4 Shaitan Ram Jat S/o Ram Dev Jat, resident of
      village Matasukh, Teshil Jayal, District Nagaur
      1/5 Mohan Ram Jat S/o Late Ram Dev Jat, resident
      of village Matasukh, Teshil Jayal, District Nagaur
      1/6 Smt. Chandra Jat, Wd/o Peka Ram, resident of
      village Matasukh, Teshil Jayal, District Nagaur
      1/7   Manisha D/o Late Peka Ram Jat, through
      mother and natural guardian, Smt. Chandra Jat Wd/
      o Peka Ram Jat, resident of village Matasukh, Teshil
      Jayal, District Nagaur
      1/8 Ku. Pooja D/o Late Sh. Peka Ram, Jat, through
      mother and natural guardian Smt. Chandra Jat Wd/
      o Peka Ram, resident of village Matasukh, Teshil
      Jayal, District Nagaur

2.    State of Rajasthan Through Collector, Nagaur (Raj.)

                                                         ----Respondents

      (61) S.B. Civil Misc. Appeal No. 1372/2018

Rajasthan State Mines And Minerals Limited (A Govt. of




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Rajasthan     Enterprises)         (CIN-U1409RJ1949SGC000505)
Registered Office: C-89/90, Lal Kothi Scheme, Jaipur - 302
015, Corporate Office: 4 Meera Marg, Udaipur-313 001
(Raj.).

                                                                ----Appellant

                                  Versus

1.    Shri Bhura Ram Jat S/o Dayal Ram Jat, R/o Village
      Mata Sukh, Tehsil Jayal, District Nagaur, Rajasthan

2.    Shri Imerta Ram Jat S/o Purkha Ram Jat, R/o Village
      Mata Sukh, Tehsil Jayal, District Nagaur, Rajasthan

3.    State    of     Rajasthan         Through            Secretary,   Mines
      Department, Government of Rajasthan, Secretariat,
      Jaipur Raj.

4.    Deputy Secretary, Mines - Group-1, Government of
      Rajasthan, Secretariat, Jaipur Raj.

5.    Land Acquisition Officer, SDO, Nagaur (Raj.)

                                                            ----Respondents

      (62) S.B. Civil Misc. Appeal No. 1373/2018

Rajasthan State Mines And Minerals Limited (A Govt. of
Rajasthan     Enterprises)         (CIN-U1409RJ1949SGC000505)
Registered Office: C-89/90, Lal Kothi Scheme, Jaipur - 302
015, Corporate Office: 4 Meera Marg, Udaipur-313 001
(Raj.).

                                                                ----Appellant

                                  Versus

1.    LR's of Shri Kalu Ram Daroga
      1/1 Smt. Rukma Devi Daroga Wd/o Kalu Ram,
      resident of village Matasukh, Teshil Jayal, District
      Nagaur
      1/2 Kistoor Singh Daroga S/o Kalu Ram, resident of
      village Matasukh, Teshil Jayal, District Nagaur
      1/3 Mahaveer Singh Daroga, S/o Kalu Ram, resident
      of village Matasukh, Teshil Jayal, District Nagaur

2.    State of Rajasthan Through Collector, Nagaur (Raj.)

                                                            ----Respondents




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      (63) S.B. Civil Misc. Appeal No. 1374/2018

Rajasthan State Mines And Minerals Limited (A Govt. of
Rajasthan     Enterprises)         (CIN-U1409RJ1949SGC000505)
Registered Office: C-89/90, Lal Kothi Scheme, Jaipur - 302
015, Corporate Office: 4 Meera Marg, Udaipur-313 001
(Raj.).

                                                              ----Appellant

                                  Versus

1.    LR's of Jimna Ram S/o Shri Asha Ram Jat
      1/1 Loona Ram Jat S/o Jimna Ram, resident of
      village Matasukh, Teshil Jayal, District Nagaur
      1/2     Magga Ram Jat S/o Jimna Ram, resident of
      village Matasukh, Teshil Jayal, District Nagaur
      1/3      Dhapudi D/o Jimna Ram, w/o Baldev Ram,
      resident of village Dahari, Teshil Jayal, District
      Nagaur
      1/4    Smt. Pattudi D/o Jimna Ram, W/o Sita Ram,
      resident of village Dahari, Teshil Jayal, District
      Nagaur
      1/5 Smt. Ghevri D/o Jimna Ram, W/o Amara Ram,
      resident of Tarnau, Teshil Jayal, District Nagaur

2.    State of Rajasthan Through Collector, Nagaur (Raj.)

                                                           ----Respondents

          (64) S.B. Civil Misc. Appeal No. 1375/2018

Rajasthan State Mines And Minerals Limited (A Govt. of
Rajasthan     Enterprises)         (CIN-U1409RJ1949SGC000505)
Registered Office: C-89/90, Lal Kothi Scheme, Jaipur - 302
015, Corporate Office: 4 Meera Marg, Udaipur-313 001
(Raj.).

                                                              ----Appellant

                                  Versus

1.    Shri Ram Niwas Jat S/o Dhula Ram Jat, R/o Village
      Mata Sukh, Tehsil Jayal, District Nagaur, Rajasthan

2.    Shri Prema Ram Jat S/o Dhula Ram Jat, R/o Village
      Mata Sukh, Tehsil Jayal, District Nagaur, Rajasthan




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3.    Shri Radha Kishan Jat S/o Dhula Ram Jat, R/o
      Village Mata Sukh, Tehsil Jayal, District Nagaur,
      Rajasthan

4.    State of Rajasthan Through Collector, Nagaur (Raj.)

                                                           ----Respondents

          (65) S.B. Civil Misc. Appeal No. 1376/2018

Rajasthan State Mines And Minerals Limited (A Govt. of
Rajasthan     Enterprises)         (CIN-U1409RJ1949SGC000505)
Registered Office: C-89/90, Lal Kothi Scheme, Jaipur - 302
015, Corporate Office: 4 Meera Marg, Udaipur-313 001
(Raj.).

                                                              ----Appellant

                                  Versus

1.    Shri Sukha Ram Nai S/o Shri Banshi Lal Nai, R/o
      Village Mata Sukh, Tehsil Jayal, District Nagaur,
      Rajasthan

2.    State of Rajasthan Through Collector, Nagaur (Raj.)

                                                           ----Respondents

          (66) S.B. Civil Misc. Appeal No. 1377/2018

Rajasthan State Mines And Minerals Limited (A Govt. of
Rajasthan     Enterprises)         (CIN-U1409RJ1949SGC000505)
Registered Office: C-89/90, Lal Kothi Scheme, Jaipur - 302
015, Corporate Office: 4 Meera Marg, Udaipur-313 001
(Raj.).

                                                              ----Appellant

                                  Versus

1.    Shri Tulsha Ram Jat S/o Asha Ram Jat, R/o Village
      Mata Sukh, Tehsil Jayal, District Nagaur, Rajasthan

2.    State of Rajasthan Through Collector, Nagaur (Raj.)

                                                           ----Respondents

          (67) S.B. Civil Misc. Appeal No. 1378/2018

Rajasthan State Mines And Minerals Limited (A Govt. of
Rajasthan     Enterprises)         (CIN-U1409RJ1949SGC000505)
Registered Office: C-89/90, Lal Kothi Scheme, Jaipur - 302




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015, Corporate Office: 4 Meera Marg, Udaipur-313 001
(Raj.).

                                                                ----Appellant

                                  Versus

1.    Shri Madan Lal Jat S/o Pusha Ram Jat, R/o Village
      Mata Sukh, Tehsil Jayal, District Nagaur, Rajasthan

2.    State    of     Rajasthan         Through            Secretary,   Mines
      Department, Government of Rajasthan, Secretariat,
      Jaipur Raj.

3.    Deputy Secretary, Mines - Group-1, Government of
      Rajasthan, Secretariat, Jaipur Raj.

4.    Land Acquisition Officer, SDO, Nagaur (Raj.)

                                                            ----Respondents

          (68) S.B. Civil Misc. Appeal No. 1379/2018

Rajasthan State Mines And Minerals Limited (A Govt. of
Rajasthan     Enterprises)         (CIN-U1409RJ1949SGC000505)
Registered Office: C-89/90, Lal Kothi Scheme, Jaipur - 302
015, Corporate Office: 4 Meera Marg, Udaipur-313 001
(Raj.).

                                                                ----Appellant

                                  Versus

1.    Shri Nathu Ram Jat S/o Shri Jimna Ram Jat, R/o
      Village Mata Sukh, Tehsil Jayal, District Nagaur,
      Rajasthan

2.    State of Rajasthan Through Collector, Nagaur (Raj.)

                                                            ----Respondents

          (69) S.B. Civil Misc. Appeal No. 1380/2018

Rajasthan State Mines And Minerals Limited (A Govt. of
Rajasthan     Enterprises)         (CIN-U1409RJ1949SGC000505)
Registered Office: C-89/90, Lal Kothi Scheme, Jaipur - 302
015, Corporate Office: 4 Meera Marg, Udaipur-313 001
(Raj.).

                                                                ----Appellant

                                  Versus




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1.    LR's of Banshi Lal S/o Shri Heera Ram Nai
      1/1     Sukha Ram Nai S/o late sh. Banshi Lal Nai,
      resident of village Matasukh, Teshil Jayal, District
      Nagaur
      1/2    Poorna Ram Nai S/o Late sh. Banshi Lal Nai,
      resident of village Matasukh, Teshil Jayal, District
      Nagaur
      1/3     Bhanwari Nai D/o Late Sh. Banshi Lal Nai,
      resident of village Matasukh, Teshil Jayal, District
      Nagaur
      1/4     Santosh D/o Late Sh. Banshi Lal Nai, resident
      of village Matasukh, Teshil Jayal, District Nagaur
      1/5 Ms. Chukli D/o Late Sh. Banshi Lal Nai, resident
      of village Matasukh, Teshil Jayal, District Nagaur


2.    Shri Ganpat Ram S/o Shri Harka Ram Nai, R/o
      Village Mata Sukh, Tehsil Jayal, District Nagaur,
      Rajasthan

3.    Shri Prahlad Ram S/o Shri Gokul Ram Nai, R/o
      Village Mata Sukh, Tehsil Jayal, District Nagaur,
      Rajasthan

4.    Shri Nema Ram S/o Shri Gokul Ram Nai, R/o Village
      Mata Sukh, Tehsil Jayal, District Nagaur, Rajasthan

5.    Shri Babu Lal S/o Shri Gokul Ram Nai, R/o Village
      Mata Sukh, Tehsil Jayal, District Nagaur, Rajasthan

6.    State of Rajasthan Through Collector, Nagaur (Raj.)

                                                           ----Respondents

          (70) S.B. Civil Misc. Appeal No. 1381/2018

Rajasthan State Mines And Minerals Limited (A Govt. of
Rajasthan     Enterprises)         (CIN-U1409RJ1949SGC000505)
Registered Office: C-89/90, Lal Kothi Scheme, Jaipur - 302
015, Corporate Office: 4 Meera Marg, Udaipur-313 001
(Raj.).

                                                              ----Appellant

                                  Versus

1.    Shri Raju Ram Brahmin S/o Shri Multan Brahmin, R/




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      o Village Mata Sukh, Tehsil Jayal, District Nagaur,
      Rajasthan

2.    State of Rajasthan Through Collector, Nagaur (Raj.)

                                                           ----Respondents

          (71)S.B. Civil Misc. Appeal No. 1382/2018

Rajasthan State Mines And Minerals Limited (A Govt. of
Rajasthan     Enterprises)         (CIN-U1409RJ1949SGC000505)
Registered Office: C-89/90, Lal Kothi Scheme, Jaipur - 302
015, Corporate Office: 4 Meera Marg, Udaipur-313 001
(Raj.).

                                                              ----Appellant

                                  Versus

1.    Mst. Panchudi @ Panchi Brahmin Wd/o Late Shri
      Mohan Lal Brahmin, R/o Village Mata Sukh, Tehsil
      Jayal, District Nagaur, Rajasthan

2.    State of Rajasthan Through Collector, Nagaur (Raj.)

                                                           ----Respondents

          (72) S.B. Civil Misc. Appeal No. 1383/2018

Rajasthan State Mines And Minerals Limited (A Govt. of
Rajasthan     Enterprises)         (CIN-U1409RJ1949SGC000505)
Registered Office: C-89/90, Lal Kothi Scheme, Jaipur - 302
015, Corporate Office: 4 Meera Marg, Udaipur-313 001
(Raj.).

                                                              ----Appellant

                                  Versus

1.    Shri Nanu Das Saad S/o Shri Arjun Das Saad, R/o
      Village Mata Sukh, Tehsil Jayal, District Nagaur,
      Rajasthan

2.    State of Rajasthan Through Collector, Nagaur (Raj.)

                                                           ----Respondents

          (73) S.B. Civil Misc. Appeal No. 1384/2018

Rajasthan State Mines And Minerals Limited (A Govt. of
Rajasthan     Enterprises)         (CIN-U1409RJ1949SGC000505)
Registered Office: C-89/90, Lal Kothi Scheme, Jaipur - 302




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015, Corporate Office: 4 Meera Marg, Udaipur-313 001
(Raj.).

                                                                    ----Appellant

                                      Versus

1.        Shri Madan Ram Jat S/o Mohan Ram Jat, R/o Village
          Mata Sukh, Tehsil Jayal, District Nagaur, Rajasthan

2.        State    of     Rajasthan         Through            Secretary,   Mines
          Department, Government of Rajasthan, Secretariat,
          Jaipur Raj.
3.        Deputy Secretary, Mines- Group-1, Government of
          Rajasthan, Secretariat, Jaipur (Raj)


4.        Land Acquisition Officer, SDO, Nagaur (Raj.)


                                                                ----Respondents




           (74) S.B. Civil Misc. Appeal No. 1385/2018

Rajasthan State Mines And Minerals Limited (A Govt. of
Rajasthan         Enterprises)         (CIN-U1409RJ1949SGC000505)
Registered Office: C-89/90, Lal Kothi Scheme, Jaipur - 302
015, Corporate Office: 4 Meera Marg, Udaipur-313 001
(Raj.).

                                                                   ----Appellant

                                     Versus

Shri Ramniwas Jat S/o Shri Ramkaran Jat, R/o Village Mata
Sukh, Tehsil Jayal, District Nagaur, Rajasthan

                                                                 ----Respondent

           (75) S.B. Civil Misc. Appeal No. 1386/2018

Rajasthan State Mines And Minerals Limited (A Govt. of
Rajasthan         Enterprises)         (CIN-U1409RJ1949SGC000505)
Registered Office: C-89/90, Lal Kothi Scheme, Jaipur - 302
015, Corporate Office: 4 Meera Marg, Udaipur-313 001




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(Raj.).

                                                               ----Appellant

                                  Versus

1.    LR's of Ramkaran Jat S/o Sh. Dala Ram Jat
      1/1 Ram Niwas S/o Ramkaran Jat,                           resident of
      village Matasukh, Tehsil Jayal, District Nagaur (Raj.)
      1/2     Smt. Shanti Devi Jat D/o Ramkaran Jat,                    W/o
      Jetha Ram Jat resident of village Goath, Tehsil Jayal,
      District Nagaur (Raj.)
      1/3     Smt. Perma Devi D/o Ramkaran Jat,                         W/o
      Mahipal Jat, resident of village Somada, Tehsil Jayal,
      District Nagaur (Raj.)


2.    State of Rajasthan Through Collector, Nagaur (Raj.)

                                                            ----Respondents

          (76) S.B. Civil Misc. Appeal No. 1387/2018

Rajasthan State Mines And Minerals Limited (A Govt. of
Rajasthan     Enterprises)          (CIN-U1409RJ1949SGC000505)
Registered Office: C-89/90, Lal Kothi Scheme, Jaipur - 302
015, Corporate Office: 4 Meera Marg, Udaipur-313 001
(Raj.).

                                                               ----Appellant

                                  Versus

1.    Shri Gariba Jat S/o Shri Shiv Karan Jat, R/o Village
      Mata Sukh, Tehsil Jayal, District Nagaur, Rajasthan

2.    State     of    Rajasthan         Through         Secretary,    Mines
      Department, Government of Rajasthan, Secretariat,
      Jaipur Raj.

3.    Deputy Secretary, Mines - Group-1, Government of
      Rajasthan, Secretariat, Jaipur Raj.

4.    Land Acquisition Officer, SDO, Nagaur (Raj.)

                                                            ----Respondents

          (77) S.B. Civil Misc. Appeal No. 1388/2018

Rajasthan State Mines And Minerals Limited (A Govt. of




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Rajasthan     Enterprises)         (CIN-U1409RJ1949SGC000505)
Registered Office: C-89/90, Lal Kothi Scheme, Jaipur - 302
015, Corporate Office: 4 Meera Marg, Udaipur-313 001
(Raj.).

                                                              ----Appellant

                                 Versus

1.    Shri Hari Ram Jat S/o Girdhari Ram Jat, R/o Village
      Mata Sukh, Tehsil Jayal, District Nagaur, Rajasthan

2.    State of Rajasthan Through Collector, Nagaur (Raj.)

                                                           ----Respondents

          (78) S.B. Civil Misc. Appeal No. 1389/2018

Rajasthan State Mines And Minerals Limited (A Govt. of
Rajasthan     Enterprises)         (CIN-U1409RJ1949SGC000505)
Registered Office: C-89/90, Lal Kothi Scheme, Jaipur - 302
015, Corporate Office: 4 Meera Marg, Udaipur-313 001
(Raj.).

                                                              ----Appellant

                                 Versus

1.    Shri Parsa Ram Jat S/o Girdhar Ram Jat, R/o Village
      Mata Sukh, Tehsil Jayal, District Nagaur, Rajasthan

2.    State of Rajasthan Through Collector, Nagaur (Raj.)

                                                           ----Respondents

          (79) S.B. Civil Misc. Appeal No. 1394/2018

Rajasthan State Mines And Minerals Limited (A Govt. of
Rajasthan     Enterprises)         (CIN-U1409RJ1949SGC000505)
Registered Office: C-89/90, Lal Kothi Scheme, Jaipur - 302
015, Corporate Office: 4 Meera Marg, Udaipur-313 001
(Raj.).

                                                              ----Appellant

                                 Versus

1.    LR's of Shivji Ram S/o Shri Poosa Ram Daroga
      1/1 Smt. Galku Daroga Wd/o Shivji Ram Daroga,
      resident of village Matasukh, Teshil Jayal, District
      Nagaur




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      1/2     Dhan Singh Daroga S/o Shivji Ram Daroga,
      resident of village Matasukh, Teshil Jayal, District
      Nagaur
      1/3 Smt. Radha Kanwar D/o Shivji Ram Daroga, W/
      o Sh. Narayan Singh, resident of village Matasukh,
      Teshil Jayal, District Nagaur
      1/4 Smt. Suvati Devi D/o Shivji Ram, Daroga, W/o
      Sh. Pooran Singh, resident of village Matasukh,
      Teshil Jayal, District Nagaur
      1/5     Smt. Nainee D/o Shivji Ram Daroga, W/o Sh.
      Gopal Singh, resident of village Matasukh, Teshil
      Jayal, District Nagaur
      1/6     Smt. Kailash D/o Shivji Ram Daroga, W/o Sh.
      Laxman Singh, resident of village Matasukh, Teshil
      Jayal, District Nagaur
      1/7     Smt. Sita D/o Shivji Ram Daroga, W/o Sh.
      Ganpat Singh, resident of village Matasukh, Teshil
      Jayal, District Nagaur


2.    State of Rajasthan Through Collector, Nagaur (Raj.)

                                                            ----Respondents

          (80) S.B. Civil Misc. Appeal No. 1395/2018

Rajasthan State Mines And Minerals Limited (A Govt. of
Rajasthan     Enterprises)          (CIN-U1409RJ1949SGC000505)
Registered Office: C-89/90, Lal Kothi Scheme, Jaipur - 302
015, Corporate Office: 4 Meera Marg, Udaipur-313 001
(Raj.).

                                                               ----Appellant

                                  Versus

1.    Shri Poorna Ram Jat S/o Shri Natha Ram Jat, R/o
      Village Mata Sukh, Tehsil Jayal, District Nagaur,
      Rajasthan

2.    Shri Ganga Ram Jat S/o Shri Natha Ram Jat, R/o
      Village Mata Sukh, Tehsil Jayal, District Nagaur,
      Rajasthan

3.    State     of    Rajasthan         Through         Secretary,    Mines




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       Department, Government of Rajasthan, Secretariat,
       Jaipur Raj.

4.     Deputy Secretary, Mines - Group-1, Government of
       Rajasthan, Secretariat, Jaipur Raj.

5.     Land Acquisition Officer, SDO, Nagaur (Raj.)

                                                             ----Respondents

        (81) S.B. Civil Misc. Appeal No. 1862/2018

Rajasthan State Mines And Minerals Limited, (A Govt. of
Rajasthan Enterprises) (Cin - U1409Rj1949Sgc000505)
Registered Office - C-89/90 Lal Kothi Scheme, Jaipur -
302015. Corporate Office- 4 Meera Marg, Udaipur 313001

                                                                ----Appellant

                                   Versus

1.     Radhakishan Jat S/o Shri Sitaram, Cast-Jat, R/o
       Village Mata Sukh Tehsil Jayal, District Nagaur

2.     State of Rajasthan, Through - Collector, Nagaur
       (Raj.)

                                                             ----Respondents

        (82) S.B. Civil Misc. Appeal No. 1863/2018

Rajasthan State Mines And Minerals Limited, (A Govt. of
Rajasthan Enterprises) (Cin - U1409Rj1949Sgc000505)
Registered Office - C-89/90 Lal Kothi Scheme, Jaipur -
302015. Corporate Office- 4 Meera Marg, Udaipur 313001

                                                                ----Appellant

                                   Versus

1.     LR's of Manaram, S/o Chatraram Bhambi

1/1.   Shri     Chagnaram          Meghwal          S/o      Shri   Manaram
       Meghwal, R/o Village Mata Sukh, Tehsil Jayal ,
       District Nagaur

1/2.   Shri Tejaram Meghwal S/o Shri Manaram Meghwal,
       R/o Village Mata Sukh, Tehsil Jayal , District Nagaur

1/3.   Smt. Sarju Meghwal D/o Shri Manaram, W/o Shri
       Bheekharam Meghwal. Presently Resideng In Village




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       Dadhwada Tehsil Merta. R/o Village Mata Sukh,
       Tehsil Jayal , District Nagaur

1/4.   Smt. Radha Meghwal D/o Shri Manaram, W/o Shri
       Beejaram Meghwal. Presently Residing In Gotda
       Tehsil Khivnsar. R/o Village Mata Sukh, Tehsil Jayal ,
       District Nagaur

1/5.   Smt. Hastu Meghwal D/o Shri Manaram, W/o Shri
       Beejaram. Presently Residing In Village Role. R/o
       Village Mata Sukh, Tehsil Jayal , District Nagaur

2.     LR's Pf Shri Chelaram S/o Shri Chotharam, Nagaur

2/1.   Shri Shaitan Ram Meghwal S/o Shri Chelaram
       Meghwal, R/o Village Mata Sukh, Tehsil Jayal ,
       District Nagaur
2/2.   Parsaram Meghwal S/o Shri Chelaram Meghwal, R/o
       Village Mata Sukh, Tehsil Jayal , District Nagaur
3.     State of Rajasthan through Collector, Nagaur

                                                           ----Respondents
        (83) S.B. Civil Misc. Appeal No. 1879/2018

Rajasthan State Mines And Minerals Limited, ( A Govt. of
Rajasthan    Enterprises)        (    Cin-U1409Rj1949Sgc000505)
Registered Office - C-89/90 Lal Kothi Scheme, Jaipur -
302015. Corporate Office - 4 Meera Marg, Udaipur -
313001.

                                                              ----Appellant

                                 Versus

1.     Tulchi Ram Jat S/o Shri Pemaram Jat, R/o Village
       Mata Sukh, Tehsil Jayal, District Nagaur

2.     State of Rajasthan, Through - Collector, Nagaur

                                                           ----Respondents

        (84) S.B. Civil Misc. Appeal No. 1880/2018

Rajasthan State Mines And Minerals Limited, ( A Govt. of
Rajasthan    Enterprises)        (    Cin-U1409Rj1949Sgc000505)
Registered Office - C-89/90 Lal Kothi Scheme, Jaipur -
302015. Corporate Office - 4 Meera Marg, Udaipur -
313001.




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                                                            ----Appellant

                               Versus

1.   Durgaram Jat S/o Shri Tulsharam Jat, R/o Village
     Mata Sukh Tehsil Jayal, District Nagaur

2.   State of Rajasthan, Through - Collector, Nagaur

                                                         ----Respondents

       (85) S.B. Civil Misc. Appeal No. 1896/2018

Rajasthan State Mines And Minerals Limited, (A Govt. of
Rajasthan Enterprises) (Cin - U1409Rj1949Sgc000505)
Registered Office - C-89/90 Lal Kothi Scheme, Jaipur-
302015. Corporate Office - 4 Meera Marg. Udaipur -
313001.

                                                            ----Appellant

                               Versus

1.   LRs of Tulsi Das Saad S/o Shri Ratan Das, R/o Village
     Mata Sukh Tehsil Jayal, District Nagaur
     1/1 Smt. Rameshwari Devi W/o Sh. Tulsi Das Saad,
     R/o Village Mata Sukh Tehsil Jayal, District Nagaur
     1/2 Sarwan Das S/o Sh. Tulsi Das Saad, R/o Village
     Mata Sukh Tehsil Jayal, District Nagaur
     1/3   Nanu Das S/o Sh. Tulsi Das Saad, R/o Village
     Mata Sukh Tehsil Jayal, District Nagaur


2.   State of Rajasthan, Through - Collector, Nagaur

                                                         ----Respondents

       (86) S.B. Civil Misc. Appeal No. 1897/2018

Rajasthan State Mines And Minerals Limited, (A Govt. of
Rajasthan Enterprises) (Cin - U1409Rj1949Sgc000505)
Registered Office - C-89/90 Lal Kothi Scheme, Jaipur-
302015. Corporate Office - 4 Meera Marg. Udaipur -
313001.

                                                            ----Appellant

                               Versus

1.   Purandas S/o Shri Jethadas Saad, R/o Village Mata




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       Sukh, Tehsil Jayal, District Nagaur

2.     State of Rajasthan, Through - Collector , Nagaur

                                                           ----Respondents

        (87) S.B. Civil Misc. Appeal No. 1899/2018

Rajasthan State Mines And Minerals Limited, (A Govt. of
Rajasthan Enterprises) (Cin - U1409Rj1949Sgc000505)
Registered Office - C-89/90 Lal Kothi Scheme, Jaipur-
302015. Corporate Office - 4 Meera Marg. Udaipur -
313001.

                                                              ----Appellant

                                 Versus

1.     LR's of Salagram, Tehsil Jayal, District Nagaur

1/1.   Shri Hariram Jat S/o Shri Salagram, R/o Village Mata
       Sukh, Tehsil Jayal , District Nagaur.

1/2.   Shri Dhannaram Jat S/o Shri Salagram, R/o Village
       Mata Sukh, Tehsil Jayal , District Nagaur.
1/3.   Shri Mewaram Jat S/o Shri Salagram, R/o Village
       Mata Sukh, Tehsil Jayal , District Nagaur.

1/4.   Shri Budharam Jat S/o Shri Salagram, R/o Village
       Mata Sukh, Tehsil Jayal , District Nagaur.

1/5.   Smt. Nena Jat D/o Late Shri Salagram Jat, W/o Shri
       Prahaladram R/o Village Gaajlu, Tehsil Mundwa,
       District Nagaur

2.     State of Rajasthan, Through - Collector, Nagaur

                                                           ----Respondents

        (88) S.B. Civil Misc. Appeal No. 1901/2018

Rajasthan State Mines And Minerals Limited, (A Govt. of
Rajasthan Enterprises) (Cin - U1409Rj1949Sgc000505)
Registered Office - C-89/90 Lal Kothi Scheme, Jaipur-
302015. Corporate Office - 4 Meera Marg. Udaipur -
313001.

                                                              ----Appellant

                                 Versus




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1.       LR's of Ramdev, Tehsil Jayal, District Nagaur

1/1.     Smt. Sohani Devi W/o Shri Ramdev Jat, R/o Village
         Mata Sukh, Tehsil Jayal, District Nagaur.

1/2.     Shri Harish Kumar Jat S/o Shri Ramdev Jat, R/o
         Village Mata Sukh, Tehsil Jayal, District Nagaur.

1/3.     Shri Mahipal Jat S/o Shri Ramdev Jat, R/o Village
         Mata Sukh, Tehsil Jayal, District Nagaur.

1/4.     Smt. Santosh D/o Shri Ramdev Jat, W/o Shri Parsha
         Ram, R/o Village Kasnau, Tehsil Jayal, District
         Nagaur

1/5.     Smt. Kanta Devi D/o Sjro Ramdev Jat, W/o Shri
         Suresh, R/o Village Mundi, Tehsil Jayal, District
         Nagaur.

2.       State of Rajasthan, Through - Collector , Nagaur

                                                               ----Respondents

          (89) S.B. Civil Misc. Appeal No. 1963/2018
Rajasthan State Mines And Minerals Limited, (A Govt. of
Rajasthan       Enterprises)             (Cin-U1409Rj1949Sgc000505)
Registered Office- C-89/90 Lal Kothi Scheme, Jaipur 302
015 Corporate Office- 4 Meera Marg, Udaipur-313 001
(Raj.)

                                                                  ----Appellant

                                     Versus

1.       LR's of Bhola Ram S/o Shri Nanuram, By Caste Jat

1/1.     Shri Bheraram Jat S/o Shri Bhola Ram Jat, Village
         Mata Sukh Tehsil Jayal, District Nagaur

2.       State of Rajasthan Through Collector, Nagaur

                                                               ----Respondents

          (90) S.B. Civil Misc. Appeal No. 1964/2018

Rajasthan State Mines And Minerals Limited, (A Govt. of
Rajasthan       Enterprises)             (Cin-U1409Rj1949Sgc000505)
Registered Office- C-89/90 Lal Kothi Scheme, Jaipur 302
015 Corporate Office- 4 Meera Marg, Udaipur-313 001
(Raj.)




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                                                             ----Appellant

                                Versus

1.   Baldevram Jat S/o Shri Kishnaram Jat, Village Mata
     Sukh Tehsil Jayal, District Nagaur

2.   State of Rajasthan Through Collector, Nagaur.

                                                          ----Respondents

         (91) S.B. Civil Misc. Appeal No. 1965/2018

Rajasthan State Mines And Minerals Limited, (A Govt. of
Rajasthan Enterprises) (Cin- U1409Rj1949Sgc 000505)
Registered Office - C-89/90 Lal Kothi Scheme, Jaipur-
302015. Corporate Office - 4 Meera Marg, Udaipur-
313001

                                                             ----Appellant

                                Versus

1.   Ram Karan Jat S/o Shri Bhagwanaram Jat, R/o
     Village Mata Sukh, Tehsil Jayal, District Nagaur
2.   State of Rajasthan, Through - Collector, Nagaur

                                                          ----Respondents

         (92) S.B. Civil Misc. Appeal No. 1967/2018

Rajasthan State Mines And Minerals Limited, (A Govt. of
Rajasthan Enterprises) (Cin- U1409Rj1949Sgc 000505)
Registered Office - C-89/90 Lal Kothi Scheme, Jaipur-
302015. Corporate Office - 4 Meera Marg, Udaipur-
313001

                                                             ----Appellant

                                Versus

1.   Savanta Ram Jat S/o Shri Birma Ram Jat, R/o Village
     Mata Sukh, Tehsil Jayal, District Nagaur

2.   Shri Chatra Ram Jat S/o Shri Birma Ram Jat, R/o
     Village Mata Sukh, Tehsil Jayal, District Nagaur

3.   Shri Durga Ram Jat S/o Shri Birma Ram Jat, R/o
     Village Mata Sukh, Tehsil Jayal, District Nagaur

4.   State of Rajasthan, Through - Collector, Nagaur




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                                                           ----Respondents

         (93) S.B. Civil Misc. Appeal No. 1968/2018

Rajasthan State Mines And Minerals Limited, (A Govt. of
Rajasthan Enterprises) (Cin- U1409Rj1949Sgc 000505)
Registered Office - C-89/90 Lal Kothi Scheme, Jaipur-
302015. Corporate Office - 4 Meera Marg, Udaipur-
313001

                                                              ----Appellant

                                 Versus

1.     LR's of Purkharam Jat S/o Shri Sanwantram Jat,
       Tehsil Jayal District Nagaur

1/1.   Shri Yoghraj Jat S/o Shri Purkharam Jat, R/o Village
       Mata Sukh,tehsil Jayal, District Nagaur

1/2.   Smt. Jeevan Jat W/o Shri Purkharam Jat, R/o Village
       Mata Sukh, Tehsil Jayal, District Nagaur

2.     Shri Bheruram Jat S/o Shri Sanwatram Jat, R/o
       Village Mata Sukh, Tehsil Jayal, District Nagaur

3.     State of Rajasthan, Through - Collector , Nagaur

                                                           ----Respondents

         (94) S.B. Civil Misc. Appeal No. 1970/2018

Rajasthan State Mines And Minerals Limited, (A Govt. of
Rajasthan     Enterprises)           (Cin-U1409Rj1949Sgc000505)
Registered Office - C-89/90 Lal Kothi Scheme, Jaipur -
302015. Corporate Office - 4 Meera Marg, Udaipur -
313001

                                                              ----Appellant

                                 Versus

1.     Hari Ram Jat S/o Shri Dala Ram Jat, R/o Village Mata
       Sukh, Tehsil Jayal, District Nagaur.

2.     State of Rajasthan, Through - Collector, Nagaur

                                                           ----Respondents

         (95) S.B. Civil Misc. Appeal No. 1972/2018

Rajasthan State Mines And Minerals Limited




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                                                            ----Appellant

                               Versus

1.    Purna Ram Nai S/o Shri Banshi Lal Nai, R/o Village
      Mata Sukh, Tehsil Jayal , District Nagaur

2.    State of Rajasthan, Through - Collector, Nagaur

                                                         ----Respondents

       (96) S.B. Civil Misc. Appeal No. 1973/2018

Rajasthan State Mines And Minerals Limited,
(A Govt. of Rajasthan Enterprises)
(CIN- U1409Rj1949Sgc000505)
Registered Office: C-89/90 Lal Kothi Scheme,
Jaipur - 302015.
Corporate Office: 4 Meera Marg, Udaipur 313001

                                                            ----Appellant

                               Versus

1.    LR's of Purkha Ram Jat S/o Shri Nanuram Jat,
      1/1. Sh. Moola Ram Jat S/o Late Purkha Ram                      Jat,
      resident of Village Mata Sukh, Tehsil Jayal, District
      Nagaur (Raj.)
      1/2 Smt. Shangari @ Sugna Devi Wd/o Late Purkha
      Ram Jat, resident of Village Mata Sukh, Tehsil Jayal,
      District Nagaur (Raj.)

2.    State of Rajasthan, Through - Collector, Nagaur

                                                         ----Respondents

       (97) S.B. Civil Misc. Appeal No. 1974/2018

Rajasthan State Mines And Minerals Limited, (A Govt. of
Rajasthan   Enterprises)       (Cin-      U1409Rj1949Sgc000505)
Registered Office - C-89/90 Lal Kothi Scheme, Jaipur -
302015. Corporate Office - 4 Meera Marg, Udaipur 313001

                                                            ----Appellant

                               Versus

1.    LR's of Bhanwar Puri, S/o Shri Bala Puri

1/1   Smt. Sita Devi W/o Late Shri Bhanwar Puri, R/o
      Village Mata Sukh, Tehsil Jayal, District Nagaur




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1/2.    Shri Mangu Puri S/o Shri Bhanwar Puri, R/o Village
        Mata Sukh, Tehsil Jayal, District Nagaur

1/3.    Smt. Santosh D/o Shri Bhanwarpuri, W/o Shri
        Somvar Bharti, R/o Village Jhunjda, Tehsil Mundwa,
        Distict Nagaur

1/4.    Smt. Baau Devi D/o Shri Bhanwarpuri, W/o Shri
        Sugangiri, R/o Village Mundiyad, Tehsil Mundwa,
        District Nagaur

1/5.    Smt. Muni Devi D/o Shri Bhanwarpuri, W/o Shri
        Mangu Giri, R/o Village Mandiyad, Tehsil Mundwa,
        District Nagaur

2.      Shri Kailash Puri Gusai S/o Shri Mohan Puri, Cast
        Gusai, R/o Village Mata Sukh, Tehsil Jayal, District
        Nagaur

3.      Shri Adash Puri S/o Shri Mohan Puri, Cast Gusai, R/o
        Village Mata Sukh, Tehsil Jayal, District Nagaur.

4.      Lr's of Shri Shravan Puri S/o Shri Mohan Puri Gusai,
        Nagaur

4/1.    Smt. Shobha Devi W/o Late Shri Shravan Puri, R/o
        Village Mata Sukh, Tehsil Jayal, District Nagaur

4/2.    Shri Chetan Puri S/o Shri Shravan Puri, R/o Village
        Mata Sukh, Tehsil Jayal, District Nagaur

4/3.    Shri Ramesh Puri S/o Shri Shravan Puri, Caste
        Gusai, R/o Village Mata Sukh, Tehsil Jayal, District
        Nagaur

5.      Mst. Mohani Devi W/o Late Shri Mohan Puri Gusai,
        R/o Village Mata Sukh, Tehsil Jayal, District Nagaur.

6.      State of Rajasthan, Through - Collector, Nagaur

                                                             ----Respondents

         (98) S.B. Civil Misc. Appeal No. 2021/2018

Rajasthan State Mines And Minerals Limited, (A Govt of
Rajasthan        Enterprises)             (Cin-U1409Rj19Sgc000505)
Registered Office- C-89/90 Lal Kothi Scheme, Jaipur-302
015 Corporate Office- 4 Meera Marg, Udaipur-313 001
(Raj)




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                                                                ----Appellant

                                   Versus

1.      Bhanwar Lal Bawari S/o Shri Dula Ram Bawari,
        Village Mata Sukh Tehsil Jayal, District Nagaur

2.      State of Rajasthan, Throgh Collector, Nagaur

                                                             ----Respondents

         (99) S.B. Civil Misc. Appeal No. 2022/2018

Rajasthan State Mines And Minerals Limited, (A Govt of
Rajasthan        Enterprises)             (Cin-U1409Rj19Sgc000505)
Registered Office- C-89/90 Lal Kothi Scheme, Jaipur-302
015 Corporate Office- 4 Meera Marg, Udaipur-313 001
(Raj)

                                                                ----Appellant

                                   Versus

1.      LR's of Chela Ram, S/o Shri Chotharam Bhambi

1/1.    Shri Shetanaram S/o Shri Chelaram Bhambi, Village
        Mata Sukh Tehsil Jayal, District Nagaur

1/2.    Shri Parasaram Bhambi S/o Shri Chelaram Bhambi,
        Village Mata Sukh Tehsil Jayal, District Nagaur
2.      State of Rajasthan through the Collector, Nagaur
        (Raj.)

                                                             ----Respondents

         (100) S.B. Civil Misc. Appeal No. 2024/2018

Rajasthan State Mines And Minerals Limited, (A Govt of
Rajasthan        Enterprises)             (Cin-U1409Rj19Sgc000505)
Registered Office- C-89/90 Lal Kothi Scheme, Jaipur-302
015 Corporate Office- 4 Meera Marg, Udaipur-313 001
(Raj)

                                                                ----Appellant

                                   Versus

1.      Sukhdev Ram Jat S/o Shri Nanuram, Village Mata
        Sukh Tehsil Jayal, District Nagaur.

2.      State of Rajasthan, Through Collector, Nagaur.




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                                                            ----Respondents

         (101) S.B. Civil Misc. Appeal No. 2025/2018

Rajasthan State Mines And Minerals Limited, (A Govt of
Rajasthan       Enterprises)             (Cin-U1409Rj19Sgc000505)
Registered Office- C-89/90 Lal Kothi Scheme, Jaipur-302
015 Corporate Office- 4 Meera Marg, Udaipur-313 001
(Raj)

                                                               ----Appellant

                                  Versus

1.      Sita Ram Jat S/o Shri Dana Ram Jat, Villlage Mata
        Sukh Tehsil Jayal, District Nagaur.

2.      State of Rajasthan, Through Collector, Nagaur.

                                                            ----Respondents

         (102) S.B. Civil Misc. Appeal No. 2027/2018

Rajasthan State Mines And Minerals Limited, (A Govt of
Rajasthan       Enterprises)             (Cin-U1409Rj19Sgc000505)
Registered Office- C-89/90 Lal Kothi Scheme, Jaipur-302
015 Corporate Office- 4 Meera Marg, Udaipur-313 001
(Raj)

                                                               ----Appellant

                                  Versus

1.      LR's of Bhanwar Puri, S/o Shri Bala Puri

1/1.    Smt. Sita Devi W/o Late Shri Bhanwar Puri, Village
        Mata Sukh Tehsil Jayal, District Nagaur.

1/2.    Shri Mangu Puri S/o Shri Bhanwar Puri, Village Mata
        Sukh Tehsil Jayal, District Nagaur.

1/3.    Smt. Santosh D/o Shri Bhanwar Puri, W/o Shri
        Somvar Bhartim R/o Village Jhunjda Tehsil Mundwa
        District Nagaur

1/4.    Smt. Baau Devi D/o Shri Bhanwarpuri, W/o Shri
        Sugangiri, R/o Village Mundiyad Tehsil Mundwa
        District Nagaur

1/5.    Smt. Muni Devi D/o Shri Bhanwarpuri, W/o Shri
        Mangu Giri, R/o Village Mundiyad Tehsil Mundwa,




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       District Nagaur

2.     Shri Kailash Puri Gusai S/o Shri Mohan Puri Cast
       Gusai, Village Mata Sukh Tehsil Jayal, District Nagaur

3.     Shri Adash Puri S/o Shri Mohan Puri Cast Gusai,
       Village Mata Sukh Tehsil Jayal, District Nagaur.

4.     LR's of Shravan Puri, S/o Shri Mohan Puri Gusai

4/1.   Smt. Shobha Devi W/o Late Shri Shravan Puri,
       Village Mata Sukh Tehsil Jayal, District Nagaur.

4/2.   Shri Chetan Puri S/o Shri Shravan Puri, Village Mata
       Sukh Tehsil Jayal, District Nagaur.

4/3.   Ramesh Puri S/o Shri Shravan Puri Caste Gusai,
       Village Mata Sukh Tehsil Jayal, District Nagaur.

5.     Smt. Mohani Devi W/o Late Shri Mohan Puri Gusai,
       Village Mata Sukh Tehsil Jayal, District Nagaur.

6.     State of Rajasthan, Through Collector, Nagaur

                                                           ----Respondents
        (103) S.B. Civil Misc. Appeal No. 2158/2018

Rajasthan State Mines And Minerals Limited, (A Govt. of
Rajasthan Enterprises) (Cin - U1409Rj1949Sgc000505)
Registered Office - C-89/90 Lal Kothi Scheme, Jaipur-
302015. Corporate Office - 4 Meera Marg, Udaipur -
313001

                                                              ----Appellant

                                 Versus

1.     LR's of Amraram, S/o Asharam Jat

1/1.   Shri Bheyaram Jat S/o Sh. Amraram Jat, R/o Village
       Mata Sukh, Tehsil Jayal, District Nagaur

1/2.   Shri Sehdev Jat S/o Shri Amraram Jat, R/o Village
       Mata Sukh, Tehsil Jayal, District Nagaur

1/3.   Smt. Bhawari Jat W/o Shri Amraram Jat, R/o Village
       Mata Sukh, Tehsil Jayal, District Nagaur

1/4.   Smt. Reshma Jat D/o Shri Amraram Jat, W/o Shri
       Bhanwar Lal, R/o Village Dehri, Tehsil Jayal, District




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     Nagaur

2.   State of Rajasthan, Through - Collector, Nagaur

                                                          ----Respondents

      (104) S.B. Civil Misc. Appeal No. 2159/2018

Rajasthan State Mines And Minerals Limited, (A Govt. of
Rajasthan Enterprises) (Cin - U1409Rj1949Sgc000505)
Registered Office - C-89/90 Lal Kothi Scheme, Jaipur-
302015. Corporate Office - 4 Meera Marg, Udaipur -
313001

                                                             ----Appellant

                                Versus

1.   Sayar Puri Gusai S/o Shri Jora Puri Gusai, R/o Village
     Mata Sukh, Tehsil Jayal, District Nagaur

2.   State of Rajasthan, Through - Collector, Nagaur

                                                          ----Respondents

      (105) S.B. Civil Misc. Appeal No. 2161/2018
Rajasthan State Mines And Minerals Limited, (A Govt. of
Rajasthan Enterprises) (Cin - U1409Rj1949Sgc000505)
Registered Office - C-89/90 Lal Kothi Scheme, Jaipur-
302015. Corporate Office - 4 Meera Marg, Udaipur -
313001

                                                             ----Appellant

                                Versus

1.   LRs of Purkharam Jat S/o Shri Dalaram Jat,
     1/1 Smt. Lichhma Devi Wd/o Late Sh. Purkharam,
     resdient of village Mata Sukh, Tehsil Jayal, District
     Nagaur (Raj.)
     1/2 Tulcha Ram S/o Late Sh. Purkharam, resdient of
     village Mata Sukh, Tehsil Jayal, District Nagaur (Raj.)
     1/3 Rupa Ram, S/o Late Sh. Purkharam, resdient of
     village Mata Sukh, Tehsil Jayal, District Nagaur (Raj.)
     1/4 Birma Ram S/o Late Sh. Purkharam, resdient of
     village Mata Sukh, Tehsil Jayal, District Nagaur (Raj.)
     1/5 Himta Ram S/o Late Sh. Purkharam, resdient of
     village Mata Sukh, Tehsil Jayal, District Nagaur (Raj.)




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       1/6   Bhanwari Devi D/o Late Sh. Purkharam, W/o
       Taru Ram Jat, resdient of Sadar Bazar, Tarnau,
       Tehsil Jayal, District Nagaur (Raj.)
       1/7. Smt. Sharda D/o Late Sh. Purkharam, W/o Sh.
       Dinesh Kuri, resident of village Smra (Somna),
       Tehsil Jayal, District Nagaur (Raj.)

2.     State of Rajasthan, Through - Collector, Nagaur

                                                           ----Respondents

        (106) S.B. Civil Misc. Appeal No. 2162/2018

Rajasthan State Mines And Minerals Limited, (A Govt. of
Rajasthan Enterprises) (Cin - U1409Rj1949Sgc000505)
Registered Office - C-89/90 Lal Kothi Scheme, Jaipur-
302015. Corporate Office - 4 Meera Marg, Udaipur -
313001

                                                              ----Appellant

                                 Versus

1.     LR's of Nanuram, S/o Shri Ramdeen Babri
1/1.   Smt. Ashadevi Babri, (Dead) (Deleted)

1/2.   Shri Bhanwaru Babri S/o Late Sh. Nanuram Babri, R/
       o Village Mata Sukh, Tehsil Jayal, District Nagaur

1/3.   Shri Kaluram Babri S/o Sh. Late Sh. Nanuram Babri,
       R/o Village Mata Sukh, Tehsil Jayal, District Nagaur

1/4.   Shri Baburam Babri S/o Late Sh Nanuram Babri, R/o
       Village Mata Sukh, Tehsil Jayal, District Nagaur

1/5.   Shri Jagdish Babri S/o Late Sh. Nanuram Babri, R/o
       Village Mata Sukh, Tehsil Jayal , District Nagaur

1/6.   Shri Hariram Babri S/o Late Sh Nanuram Babri, R/o
       Village Mata Sukh, Tehsil Jayal, District Nagaur
2.     State of Rajasthan through the Collector, Nagaur

                                                           ----Respondents

        (107) S.B. Civil Misc. Appeal No. 1720/2019
Rajasthan State Mines And Minerals Limited, (A Govt. of
Rajasthan Enterprises) (Cin - U1409Rj1949Sgc000505)
Registered Office - C-89/90 Lal Kothi Scheme, Jaipur-




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302015. Corporate Office - 4 Meera Marg, Udaipur -
313001

                                                            ----Appellants

                                Versus

1.   Mangilal S/o Kishan Ram, B/c Jat, R/o Matasukh
     Tehsil Jayal, District Nagaur.

2.   State of Rajasthan, Through Collector, Nagaur.

                                                          ----Respondents

      (108) S.B. Civil Misc. Appeal No. 1721/2019

Rajasthan State Mines And Minerals Limited, Udaipur (A
Government of Rajasthan Enterprises). (Cin -U1409 Rj
1949Sgc000505)

                                                             ----Appellant

                                Versus

1.   Nenu Ram S/o Prabhu Ram, B/c Jat, R/o Matasukh,
     Tehsil Jayal, District Nagaur.
2.   State of Rajasthan, Through Collector, Nagaur.

                                                          ----Respondents

      (109) S.B. Civil Misc. Appeal No. 1722/2019

Rajasthan State Mines And Minerals Limited, Udaipur (A
Government of Rajasthan Enterprises). (Cin -U1409 Rj
1949Sgc000505)

                                                             ----Appellant

                                Versus

1.   Chatra    Ram       S/o     Paancha         Ram,      B/c   Jat,   R/o
     Matasukh Tehsil Jayal, District Nagaur.

2.   State of Rajasthan, Through Collector, Nagaur.

                                                          ----Respondents

      (110) S.B. Civil Misc. Appeal No. 1723/2019

Rajasthan State Mines And Minerals Limited, Udaipur (A
Government of Rajasthan Enterprises). (Cin -U1409 Rj
1949Sgc000505)




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                                                              ----Appellant

                                 Versus

1.     Narayan Ram S/o Panchaa Ram, B/c Jat, R/o
       Matasukh, Tehsil Jayal, District Nagaur.

2.     State of Rajasthan, Through Collector, Nagaur.

                                                           ----Respondents

        (111) S.B. Civil Misc. Appeal No. 1724/2019

Rajasthan State Mines And Minerals Limited, Udaipur (A
Government of Rajasthan Enterprises). (Cin -U1409 Rj
1949Sgc000505)

                                                              ----Appellant

                                 Versus

1.     LR's of Harji Ram, S/o Asha Ram, B/c Khati, R/o
       Matasukh Tehsil Jayal, District Nagaur.

1/1.   Chetna Ram S/o Harji Ram, R/o Matasukh, Tehsil
       Jayal, District Nagaur.
1/2.   Kishore Ram S/o Harji Ram, R/o Matasukh, Tehsil
       Jayal, District Nagaur.

1/3.   Nathi D/o Harji Ram, R/o Matasukh, Tehsil Jayal,
       District Nagaur.

1/4.   Bhuli Devi D/o Harji Ram, R/o Matasukh, Tehsil
       Jayal, District Nagaur.

1/5.   Meera Devi W/o Harji Ram, B/c Khati, R/o Matasukh,
       Tehsil Jayal, District Nagaur.

2.     State of Rajasthan, Through Collector, Nagaur.

                                                           ----Respondents

        (112) S.B. Civil Misc. Appeal No. 1725/2019

Rajasthan State Mines And Minerals Limited, Udaipur (A
Government of Rajasthan Enterprises). (Cin -U1409 Rj
1949Sgc000505)

                                                              ----Appellant

                                 Versus

1.     LR's of Shera Ram, Tehsil Jayal, District Nagaur.




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1/1.   Durgi W/o Shera Ram, B/c Jat, R/o Matasukh Tehsil
       Jayal, District Nagaur.

1/2.   Bhawarlal    S/o      Late     Shera       Ram,      B/c   Jat,   R/o
       Matasukh Tehsil Jayal, District Nagaur.

2.     State of Rajasthan, Through Collector, Nagaur.

                                                           ----Respondents

        (113) S.B. Civil Misc. Appeal No. 1741/2019

Rajasthan State Mines And Minerals Limited, Udaipur (A
Government of Rajasthan Enterprises) (Cin - U1409 Rj
1949Sgc000505)

                                                              ----Appellant

                                 Versus

1.     Rameshwar S/o Mugna Ram, B/c Jat, R/o Matasukh,
       Tehsil Jayal, District Nagaur.

2.     State of Rajasthan, Through Collector, Nagaur.

                                                           ----Respondents
        (114) S.B. Civil Misc. Appeal No. 1742/2019

Rajasthan State Mines And Minerals Limited, Udaipur (A
Government of Rajasthan Enterprises) (Cin - U1409 Rj
1949Sgc000505)

                                                              ----Appellant

                                 Versus

1.     Himmat Ram S/o Gopa Ram, B/c Jat, R/o Matasukh,
       Tehsil Jayal, District Nagaur.

2.     State of Rajasthan, Through Collector, Nagaur.

                                                           ----Respondents

        (115) S.B. Civil Misc. Appeal No. 1743/2019

Rajasthan State Mines And Minerals Limited, Udaipur (A
Government of Rajasthan Enterprises) (Cin - U1409 Rj
1949Sgc000505)

                                                              ----Appellant

                                 Versus




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1.     LR's of Dana Ram, S/o Choturam, B/c Jat, R/o
       Matasukh, Tehsil Jayal, District Nagaur.

1/1    Sita Ram S/o Dana Ram, B/c Jat, R/o Matasukh,
       Tehsil Jayal, District Nagaur.

1/2.   Chimnaram S/o Dana Ram, B/c Jat, R/o Matasukh,
       Tehsil Jayal, District Nagaur.

1/3.   Ruki Devi W/o Dana Ram, B/c Jat, R/o Matasukh,
       Tehsil Jayal, District Nagaur.

1/4.   Kisturi D/o Dana Ram, B/c Jat, R/o Matasukh, Tehsil
       Jayal, District Nagaur.

1/5.   Rameshwari D/o Dana Ram, B/c Jat, R/o Matasukh,
       Tehsil Jayal, District Nagaur.

2.     State of Rajasthan, Through Collector, Nagaur.

                                                            ----Respondents

        (116) S.B. Civil Misc. Appeal No. 1744/2019

Rajasthan State Mines And Minerals Limited, Udaipur (A
Government of Rajasthan Enterprises) (Cin - U1409 Rj
1949Sgc000505)

                                                                  ----Appellant

                                  Versus

1.     Hadamana        Ram       S/o     Tiku      Ram,       B/c     Jat,   R/o
       Matasukh, Tehsil Jayal, District Nagaur.

2.     State of Rajasthan, Through Collector, Nagaur

                                                            ----Respondents

        (117) S.B. Civil Misc. Appeal No. 1745/2019

Rajasthan State Mines And Minerals Limited, Udaipur (A
Government of Rajasthan Enterprises) (Cin - U1409 Rj
1949Sgc000505)

                                                                  ----Appellant

                                  Versus

1.     Kishna    Ram       S/o     Jodha       Ram,         B/c    Khati,    R/o
       Matasukh Tehsil Jayal, District Nagaur.

2.     Buddha Ram S/o Ganga Ram, B/c Khati, R/o




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       Matasukh, Tehsil Jayal, District Nagaur.

3.     State of Rajasthan, Through Collector, Nagaur.

                                                           ----Respondents

        (118) S.B. Civil Misc. Appeal No. 1746/2019

Rajasthan State Mines And Minerals Limited, Udaipur (A
Government of Rajasthan Enterprises) (Cin - U1409 Rj
1949Sgc000505)

                                                              ----Appellant

                                 Versus

1.     LR's of Lichhman Ram, B/c Jat, R/o Mata Sukh,
       Tehsil Jayal, District Nagaur.

1/1.   Sukha   Ram       S/o     Lichhman         Ram,      B/c   Jat,   R/o
       Matasukh, Tehsil Jayal, District Nagaur.

1/2.   Mohan Ram S/o Lichhman Ram, B/c Jat, R/o
       Matasukh, Tehsil Jayal, District Nagaur.

2.     State of Rajasthan, Through Collector, Nagaur.
                                                           ----Respondents

        (119) S.B. Civil Misc. Appeal No. 1747/2019

Rajasthan State Mines And Minerals Limited, Udaipur (A
Government of Rajasthan Enterprises) (Cin - U1409 Rj
1949Sgc000505)

                                                              ----Appellant

                                 Versus

1.     LR's of Mangi Lal, Tehsil Jayal, District Nagaur.

1/1.   Rukmani W/o Mangi Lal, B/c Khati, R/o Matasukh,
       Tehsil Jayal, District Nagaur.

1/2.   Dhana Ram S/o Mangi Lal, B/c Khati, R/o Matasukh,
       Tehsil Jayal, District Nagaur.

2.     State of Rajasthan, Through Collector, Nagaur.

                                                           ----Respondents

        (120) S.B. Civil Misc. Appeal No. 1763/2019

Rajasthan State Mines And Minerals Limited, Udaipur (A




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Government of Rajasthan Enterprises) (Cin - U1409 Rj
1949Sgc000505)

                                                              ----Appellant

                                 Versus

1.     Shobha Ram S/o Chotu Ram, B/c Jat, R/o Matasukh,
       Tehsil Jayal, District Nagaur.

       1/1 Madan Ram adopted son of Shobha Ram, B/c
       Jat, R/o Mata Sukh, Tehsil Jayal, District Nagaur.

2.     State of Rajasthan, Through Collector, Nagaur.

                                                           ----Respondents

       (121) S.B. Civil Misc. Appeal No. 1764/2019

Rajasthan State Mines And Minerals Limited, Udaipur (A
Government of Rajasthan Enterprises) (Cin - U1409 Rj
1949Sgc000505)

                                                              ----Appellant

                                 Versus
1.     Dhula Ram S/o Mugna Ram, B/c Jat, R/o Matasukh
       Tehsil Jayal , District Nagaur.

2.     State of Rajasthan, Through Collector, Nagaur.

                                                           ----Respondents

       (122) S.B. Civil Misc. Appeal No. 1765/2019

Rajasthan State Mines And Minerals Limited, Udaipur (A
Government of Rajasthan Enterprises) (Cin - U1409 Rj
1949Sgc000505)

                                                              ----Appellant

                                 Versus

1.     LR's of Ramdeen, B/c Jat, R/o Mata Sukh, Tehsil
       Jayal, District Nagaur.

1/1.   Mangi Lal S/o Ramdeen, B/c Jat, R/o Mata Sukh,
       Tehsil Jayal, District Nagaur.

1/2.   Anunda Ram S/o Ramdeen, B/c Jat, R/o Mata Sukh,
       Tehsil Jayal, District Nagaur.

1/3.   Bhura Ram S/o Ramdeen, B/c Jat, R/o Mata Sukh,




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       Tehsil Jayal, District Nagaur.

2.     State of Rajasthan, Through Collector, Nagaur.

                                                           ----Respondents

       (123) S.B. Civil Misc. Appeal No. 1774/2019

Rajasthan State Mines And Minerals Limited, Udaipur (A
Government of Rajasthan Enterprises) (Cin - U1409 Rj
1949Sgc000505)

                                                              ----Appellant

                                 Versus

1.     Moti Lal S/o Narayan Ram, B/c Jat, R/o Matasukh
       Tehsil Jayal, District Nagaur.

2.     State of Rajasthan, Through Collector, Nagaur.

                                                           ----Respondents

       (124) S.B. Civil Misc. Appeal No. 1775/2019

Rajasthan State Mines And Minerals Limited, Udaipur (A
Government of Rajasthan Enterprises) (Cin - U1409 Rj
1949Sgc000505)

                                                              ----Appellant

                                 Versus

1.     LRs of Dhai D/o Mana Ram, W/o Lichhman Ram, B/c
       Jat, R/o Mata Sukh, Tehsil Jayal, District Nagaur.

1/1.   Mohan Ram S/o Lichhman Ram, B/c Jat, R/o Mata
       Sukh, Tehsil Jayal, District Nagaur.

1/2.   Baodi W/o Sukha Ram, B/c Jat, R/o Mata Sukh,
       Tehsil Jayal, District Nagaur.

1/3.   Nathu Ram S/o Sukh Ram, B/c Jat, R/o Mata Sukh,
       Tehsil Jayal, District Nagaur.

1/4.   Kailash Ram S/o Sukh Ram, B/c Jat, R/o Mata Sukh,
       Tehsil Jayal, District Nagaur.

2.     State of Rajasthan, Through Collector, Nagaur.

                                                           ----Respondents

       (125) S.B. Civil Misc. Appeal No. 1807/2019




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Rajasthan State Mines And Minerals Limited, Udaipur (A
Government of Rajasthan Enterprises) (Cin-U1409 Rj
1949Sgc000505)

                                                              ----Appellant

                                 Versus

1.     LRs of Gopa Ram S/o Hardeen Ram, B/c Jat, R/o
       Matasukh, Tehsil Jayal, District Nagaur.

1/1.   Himmat Ram S/o Gopa Ram, Aged About 55 Years,
       B/c Jat, R/o Matasukh, Tehsil Jayal, District Nagaur.

2.     State of Rajasthan, Through Collector, Nagaur.

                                                           ----Respondents

        (126) S.B. Civil Misc. Appeal No. 1808/2019

Rajasthan State Mines And Minerals Limited, Udaipur (A
Government of Rajasthan Enterprises) (Cin-U1409 Rj
1949Sgc000505)

                                                              ----Appellant
                                 Versus

1.     Sukh   Narayan        S/o      Kishan       Lal,    Minor,   Natural
       Guardian Mother Kamla Devi Widow of Kishan Lal, B/
       c Brahmin, R/o Chitai Presently Matasukh Tehsil
       Jayal, District Nagaur.

2.     State of Rajasthan, Through Collector, Nagaur.

                                                           ----Respondents

       (127) S.B. Civil Misc. Appeal No. 1810/2019

Rajasthan State Mines And Minerals Limited, Udaipur (A
Government of Rajasthan Enterprises) (Cin-U1409 Rj
1949Sgc000505)

                                                              ----Appellant

                                 Versus

1.     Mohan Ram S/o Lichhman Ram, B/c Jat, R/o
       Matasukh, Tehsil Jayal, District Nagaur.

2.     State of Rajasthan, Through Collector, Nagaur.

                                                           ----Respondents




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       (128) S.B. Civil Misc. Appeal No. 1812/2019

Rajasthan State Mines And Minerals Limited, Udaipur (A
Government of Rajasthan Enterprises) (Cin-U1409 Rj
1949Sgc000505)

                                                              ----Appellant

                                 Versus

1.     LRs of Sukha Ram S/o Lichman Ram, B/c Jat, R/o
       Matasukh, Tehsil Jayal, District Nagaur.

1/1.   Baodi W/o Sukha Ram, B/c Jat, R/o Mata Sukh,
       Tehsil Jayal, District Nagaur.

1/2.   Nathu Ram S/o Sukha Ram, B/c Jat, R/o Mata Sukh,
       Tehsil Jayal, District Nagaur.

1/3.   Kailash Ram S/o Sukha Ram, B/c Jat, R/o Mata
       Sukh, Tehsil Jayal, District Nagaur.

2.     State of Rajasthan, Through Collector, Nagaur.

                                                           ----Respondents
       (129) S.B. Civil Misc. Appeal No. 1813/2019

Rajasthan State Mines And Minerals Limited, Udaipur (A
Government of Rajasthan Enterprises) (Cin-U1409 Rj
1949Sgc000505)

                                                              ----Appellant

                                 Versus

       LRs of Dula Ram S/o Megha Ram
1/1.   Shivji Ram S/o Dhula Ram, Aged About 60 Years, B/
       c Jat, R/o Mata Sukh, Tehsil Jayal, District Nagaur.

1/2.   Kishore Ram S/o Dhula Ram, Aged About 50 Years,
       B/c Jat, R/o Mata Sukh, Tehsil Jayal, District Nagaur.

1/3.   Kanwarayi D/o Dhula Ram, Aged About 68 Years, B/c
       Jat, R/o Mata Sukh, Tehsil Jayal, District Nagaur.

1/4.   Keshar D/o Dhula Ram, Aged About 66 Years, B/c
       Jat, R/o Mata Sukh, Tehsil Jayal, District Nagaur.

1/5.   Sharada D/o Dhula Ram, Aged About 64 Years, B/c
       Jat, R/o Mata Sukh, Tehsil Jayal, District Nagaur.




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1/6.   Mohini D/o Dhula Ram, Aged About 58 Years, B/c
       Jat, R/o Mata Sukh, Tehsil Jayal, District Nagaur.

1/7.   Radha D/o Dhula Ram, Aged About 65 Years, B/c
       Jat, R/o Mata Sukh, Tehsil Jayal, District Nagaur.

1/8.   Gattu Devi W/o Dayal Ram, Aged About 70 Years, B/
       c Jat, R/o Mata Sukh, Tehsil Jayal, District Nagaur.

1/9.   Bhanwarlal S/o Dayal Ram, Aged About 40 Years, B/
       c Jat, R/o Mata Sukh, Tehsil Jayal, District Nagaur.

1/10 Rampratap S/o Dayal Ram, Aged About 30 Years, B/
       c Jat, R/o Mata Sukh, Tehsil Jayal, District Nagaur.

1/11 Santosh D/o Dayal Ram, Aged About 38 Years, B/c
       Jat, R/o Mata Sukh, Tehsil Jayal, District Nagaur.

1/12 Sita D/o Dayal Ram, Aged About 36 Years, B/c Jat,
       R/o Mata Sukh, Tehsil Jayal, District Nagaur.

1/13 Harakhu Devi D/o Dayal Ram, Aged About 34 Years,
       B/c Jat, R/o Mata Sukh, Tehsil Jayal, District Nagaur.

2.     State of Rajasthan, Through Collector, Nagaur.

                                                           ----Respondents


        (130) S.B. Civil Misc. Appeal No. 1809/2019

Rajasthan State Mines And Minerals Limited, Udaipur (A
Government of Rajasthan Enterprises) (Cin-U1409 Rj
1949Sgc000505)

                                                              ----Appellant

                                 Versus

1.     Birma Ram S/o Purkha Ram, resident of Matasukh,
       Tehsil Jayal, District Nagaur.

2.     State of Rajasthan, Through Collector, Nagaur.

                                                           ----Respondents


       (131) S.B. Civil Misc. Appeal No. 1811/2019

Rajasthan State Mines And Minerals Limited, Udaipur (A
Government of Rajasthan Enterprises) (Cin-U1409 Rj




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1949Sgc000505)

                                                                ----Appellant

                                  Versus

1.    Purna Ram S/o Heera Ram, R/o Matasukh, Tehsil
      Jayal, District Nagaur.

2.    State of Rajasthan, Through Collector, Nagaur.

                                                             ----Respondents



For Appellant(s)           :    Mr. Rajesh Joshi, Sr. Advocate with
                                Mr. Devesh V. Purohit, Mr. Sunil
                                Purohit, Mr. Prateek Rohiwal and
                                Ms. Kamini Joshi
For Respondent(s)          :    Mr. RK Pareek
                                Ms. Priya Pareek
                                Mr. Ram Dev Potalia


       HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Judgment Pronounced on 01/11/2022 01- /kkjk 54 Hkwfe vtZu vf/kfu;e] 1894 ds v/khu ;g vihysa vihykFkhZ&vizkFkhZ us fo}ku ftyk U;k;k/kh'k] esM+rk o fo}ku vij ftyk U;k;k/kh'k la- 1 ukxkSj ds }kjk fofHkUu jsQjsal izdj.kksa ds Bunch of matters esa ikfjr fu.kZ;ksa ds fo#) izLrqr dh gS] ftlds }kjk izkFkhZx.k ds jsQjsal izdj.k vkaf'kd :i ls Lohdkj fd, x;sA 02- eSaus mHk;i{kksa ds ;ksX; vf/koDrkx.k dh cgl lquh] vk{ksfir fu.kZ;ksa o vfHkys[k dk voyksdu fd;kA 03- loZizFke vihykFkhZ dh vksj ls izLrqr izkFkZuk&i= varxZr vkns'k 41 fu;e 27 flfoy izfØ;k lafgrk dk fuLrkj.k fd;k tkuk mfpr izrhr gksrk gSA bl laca/k esa ;ksX; vf/koDrk vihykFkhZ us ;g rdZ fn;k gS fd fo}ku fopkj.k U;k;ky; us vk{ksfir vkns'k ds }kjk jsQjsal izdj.kksa esa izfrdj dh jkf'k esa o`f) dh gSA /kkjk 18 Hkwfe vtZu vf/kfu;e] 1894 ¼rnFkZ vf/kfu;e] 1894 ls lacksf/kr½ esa U;k;ky; dks funsZ'k ds ckjs esa izko/kku gSA /kkjk 31¼2½ vf/kfu;e] 1894 ds vuqlkj ftl O;fDr us jde vH;kifr ds (Downloaded on 02/11/2022 at 08:28:01 PM) (71 of 78) [CMA-2160/2018] v/khu izkIr ugha dh gS] og O;fDr /kkjk 18 vf/kfu;e] 1894 ds v/khu dksbZ vkosnu ugha dj ldrk gSA dsoy 23 O;fDr;ksa us Under-Protest jkf'k@jde izkIr dh gSA 'ks"k O;fDr;ksa us jde fcuk Under-Protest izkIr dh gSA fo}ku fopkj.k U;k;ky; us vk{ksfir fu.kZ; esa ;g Li"V ugha fd;k gS fd fdl O;fDr us jde Under-Protest izkIr dh vkSj fdlus fcuk Under-Protest jde izkIr dhA tcfd bl fcUnw ds fofu'p; ds fy, ;g rF; fof/kd :i ls vko';d o egRoiw.kZ gSA jde izkfIr dh jlhn izdj.k ds mfpr ,oa fof/klEer fuLrkj.k ds fy, vko';d gSA dqN izR;FkhZ [kkrsnkjksa us o`f)r izfrdj dh jkf'k izkIr dh gS] blfy, /kkjk 18 vf/kfu;e] 1894 ds rgr izLrqr jsQjsal izkFkZuk&i= iks"k.kh; ugha gSA jsQjsal izdj.kksa ds lkFk jde izkfIr dh jlhnsa] Hkwfe vokfIr vf/kdkjh ds }kjk fo}ku fopkj.k U;k;ky; dks izsf"kr djuh pkfg,] ysfdu Hkwfe vokfIr vf/kdkjh us jde izkfIr dh jlhnsa jsQjsal ds lkFk izLrqr ugha dh gSaA jde izkfIr dh jlhnsa Lohd`r nLrkost gSaA izdj.k ds lgh fuLrkj.k ds fy, jde izkfIr dh jlhnksa dks vfHkys[k ij fy, tkus dk fuosnu fd;kA 04- ;ksX; vf/koDrk izR;FkhZ izkFkhZx.k ¼[kkrsnkj½ us mDr rdksZa dk fojks/k fd;k vkSj ;g rdZ fn;k fd vihykFkhZ vizkFkhZ us fo}ku fopkj.k U;k;ky; ds le{k lk{; ds fy, pkj o"kksZa rd le; fy;k] ysfdu iz'uxr nLrkostksa dh izekf.kr izfrfyfi;ka pkj o"kksZa rd izLrqr ugha dhA vihykFkhZ vizkFkhZ us fopkj.k U;k;ky; ds le{k iz'uxr nLrkostksa dh izekf.kr izfrfyfi;ka izLrqr ugha djus dk dksbZ U;k;ksfpr dkj.k izdV ugha fd;k gSA izdj.k esa foyac dkfjr djus ds vk'k; ls izys[kksa dks vfHkys[k ij ysus dk vkosnu izLrqr fd;k x;k gS] tks [kkfjt fd, tkus dk fuosnu fd;kA 05- eSaus mi;qZDr ijLij fojks/kh rdksZa ij fopkj fd;kA vihykFkhZ vizkFkhZ us vihy dh LVst ij bl U;k;ky; esa izR;FkhZ izkFkhZx.k ¼[kkrsnkj½ }kjk jde izkfIr dh jlhnksa dh izekf.kr izfrfyfi;ka izLrqr dh gSA fdl izR;FkhZ vizkFkhZ us izfrdj dh jkf'k izkIr dh vkSj fdlus izkIr ugha dh gS] ;fn fdlh us izfrdj dh jkf'k izkIr dh gS rks og Under-Protest izkIr dh gS ;k fcuk Under-Protest izkIr dh] bu rF;ksa ds fuLrkj.k ds fy, jde izkfIr dh jlhnsa lokZf/kd egRoiw.kZ ,oa lqlaxr gSA (Downloaded on 02/11/2022 at 08:28:01 PM) (72 of 78) [CMA-2160/2018] 06- mDr fook|d fcUnq ds fofu'p; ds fy, izfrdj jkf'k izkfIr dh jlhnsa lokZf/kd egRoiw.kZ ,oa lqlaxr nLrkost gSaA izR;FkhZ dh vksj ls ;g izdV fd;k x;k gS fd fopkj.k U;k;ky; ds le{k pkj o"kZ rd vihykFkhZ vizkFkhZ us lk{; esa izekf.kr izfrfyfi;ka is'k ugha dhA iz'uxr izys[kksa dh izekf.kr izfrfyfi;ka foyac ls vo'; is'k dh xbZ gS] ysfdu foyac dks [kpsZ ls Compensate fd;k tk ldrk gSA bu Bunch of matters esa dqy 131 vihysa gSaA bu lHkh izdj.kksa esa jde izkfIr dh jlhnsa vFkkZr~ Hkqxrku i= ,d lwph ds :i esa izLrqr fd, x, gSa] ftuesa jkf'k izkIrdrkZ ds gLrk{kj vafdr gksuk crk;k x;k gSA bu Hkqxrku i=@jkf'k izkfIr ds izys[k dks izR;sd izdj.k esa 2]000@&#i;s ¼v{kjs nks gtkj #i;s½ ds [kpsZ ij vfHkys[k ij fy, tkus dk vkns'k fn;k tkrk gSA 07- ;ksX; vf/koDrk vihykFkhZ us vihy ds xq.kkoxq.k ij cgl djrs gq, ;g rdZ fn;k fd fo}ku fopkj.k U;k;ky; us ifjlhek ls lacaf/kr fook|d ds laca/k esa dksbZ fu"d"kZ ugha fn;k gSA pwafd vc izR;FkhZ izkFkhZx.k ¼[kkrsnkj½ }kjk tks izfrdj jkf'k izkIr dh xbZ gS] mldh jlhnsa vfHkys[k ij vk pqdh gSA fdl [kkrsnkj us jde izkIr dh vkSj fdlus izkIr ugha dh] bl laca/k esa Hkh fo}ku fopkj.k U;k;ky; us dksbZ fofu'p; ugha fn;k gSA vihykFkhZ vizkFkhZ dh vksj ls vius tokc esa ;g jsQjsal fe;kn ckgj gksus ds vfHkopu vafdr fd, x, gSa vkSj bu vfHkopuksa ds vk/kkj ij jsQjsal fe;kn ckgj gksus ds laca/k esa fook|d Hkh fojfpr gqvk gSA blh izdkj ls izfrdj jkf'k izkIr djus ds dkj.k jsQjsal viks"k.kh; gksus ds laca/k esa Hkh fof/kd iz'u vUrxzZLr gSA /kkjk 31¼2½ Hkwfe vtZu vf/kfu;e] 1894 esa ;g izko/kku gS fd ftl O;fDr us jde fcuk Under-Protest izkIr dh gS] og /kkjk 18 vf/kfu;e] 1894 ds rgr vkosnu ugha dj ldrk gSA fo}ku fopkj.k U;k;ky; us vk{ksfir fu.kZ; esa jsQjsal dh iks"k.kh;rk o fe;kn ckgj gksus ds laca/k esa dksbZ foospu ugha fd;k gS] blfy, izdj.k iqu% lquokbZ gsrq fo}ku fopkj.k U;k;ky; dks izfrizsf"kr fd, tkus dk fuosnu fd;kA mUgksaus vius bu rdksaZ dh iqf"V esa fuEufyf[kr uthjsa izLrqr dh %& (1) (1992) 2 SCC 592 : Ashwani Kumar Dhingra Vs. State of Punjab. (2) 2006(2) Mh.LJ 697 : Gebi Bapuji Banjari (Yerwal) Vs. State of Maharashtra & Anr.

(3)    AIR 1995 SC 2340 : Wardington Lyngdoh & Ors. Vs. The
Collector, Mawkyrwat




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(4) AIR 1997 SC 2642 : Land Acquisition Officer, Vs. Shivabai & Ors. (5) (2008) 12 SCC 577: Kamlesh Babu & Ors. Vs. Lajpat Rai Sharma & Ors.

08- ;ksX; vf/koDrk izR;FkhZ izkFkhZx.k us bldk fojks/k fd;k vkSj ;g rdZ fn;k fd izkFkhZx.k dh Hkwfe vokfIr dh dk;Zokgh lu~ 1997 esa izkjaHk gqbZA izfrdj dh jkf'k dk pSd nsus ls igys gh jsQjsal izLrqr dj fn;k Fkk o [kkrsnkjksa us jkf'k Hkh Under-Protest izkIr dh gSA jsQjsal izdj.k Hkh lu~ 2004 esa fopkj.k U;k;ky; ds le{k izLrqr gq,] blfy, vc izdj.k dks izfrizsf"kr fd, tkus dk dksbZ vkSfpR; ugha gSA izR;FkhZ izkFkhZx.k xjhc dk'rdkj gSaA izdj.kksa dks izfrizsf"kr fd, tkus dk dksbZ fof/kd vk/kkj ugha gSA vk{ksfir vkns'k fcYdqy mfpr ,oa fof/klEer gS] ftlesa gLr{ksi fd, tkus ds dksbZ i;kZIr vk/kkj ugha gSA blfy, vk{ksfir vkns'k dk leFkZu djrs gq, vihy [kkfjt fd, tkus dk fuosnu fd;kA 09- eSaus mi;qZDr ijLij fojks/kh rdksZa ij fopkj fd;kA izdj.k esa fe;kn ds laca/k esa fook|d fojfpr gqvk gS] tks fuEuizdkj ls gS%& ßvk;k jsQjsUl e;kn ckgj gS \

------vizkFkhZß 10- fo}ku fopkj.k U;k;ky; us mi;qZDr fook|d ds laca/k esa jsQjsal izdj.k la[;k 54@2004 o lh-,e-,- uacj 2160@2018 esa ek= ;g vafdr fd;k gS fd %& ßbl fook|d dks lkfcr djus dk Hkkj vizkFkhZx.k ij FkkA bl laca/k esa vizkFkhZx.k dh vksj ls nkSjkus cgl dksbZ ,slh fof/kd fLFkfr Li"V ugha dh xbZ gS fd izkFkhZx.k dk jsQjsal fdu ifjfLFkfr;ksa esa cs:u fe;kn gSA vr% bl fook|d dk fu.kZ; rnuqlkj vizkFkhZx.k ds fo#) fd;k tkrk gSAß 11- mYys[kuh; gS fd jsQjsal fe;kn ckgj gksus ds laca/k esa vihykFkhZ vizkFkhZ us vius tokc esa vfHkopu vafdr fd, gSa vkSj bu vfHkopuksa ds vk/kkj ij fook|d Hkh fojfpr gqvk gSA fe;kn ls lacaf/kr fcUnq fof/k ls lacaf/kr gksrk gSA ;fn vizkFkhZ@foi{kh us fe;kn ds laca/k esa dksbZ vfHkopu vafdr ugha Hkh fd, gksa] rc Hkh U;k;ky; dk ;g drZO; curk gS fd izdj.k fe;kn ds Hkhrj gS vFkok ugha] bl laca/k esa viuk fofu'p; vo'; nsaA fe;kn dk fcanq r; djus dk vkns'kkRed fof/kd drZO; U;k;ky;

(Downloaded on 02/11/2022 at 08:28:01 PM)

(74 of 78) [CMA-2160/2018] dk gksrk gSA bl laca/k esa /kkjk 3 ifjlhek vf/kfu;e ds izko/kku fuEuizdkj ls gSa %& "3. Bar of limitation.--(1) Subject to the provisions contained in sections 4 to 24 (inclusive), every suit instituted, appeal preferred, and application made after the prescribed period shall be dismissed, although limitation has not been set up as a defence.

(2) ............................

(a) ......................

(i) .................

(ii) ................

(iii) ...............

(b) .....................

(i) ................

(ii) ...............

(c) ....................."

12- /kkjk 18 vf/kfu;e] 1894 ds izko/kku fuEuizdkj ls gSa %&

18. Reference to Court. - (1) Any person interested who has not accepted the award may, by written application to the Collector, require that the matter be referred by the Collector for the determination of the Court, whether his objection be to the measurement of the land, the amount of the compensation, the persons to whom it is payable, or the apportionment of the compensation among the persons interested.

(2) The application shall state the grounds on which objection to the award is taken:

Provided that every such application shall be made-
(a) if the person making it was present or represented before the Collector at the time when he made his award, within six weeks from the date of the Collector's award;
(b) in other cases, within six weeks of the receipt of the notice from the Collector under section 12, sub-section (2), or within six months from the date of the Collector's award, whichever period shall first expire.

13- bl izdkj /kkjk 18¼2½ vf/kfu;e] 1894 esa jsQjsal izLrqr djus dh fe;kn ds laca/k esa izko/kku gS] ysfdu fo}ku fopkj.k U;k;ky; us fe;kn ds fcanq ds laca/k esa vk{ksfir vkns'k esa dksbZ foospu rd ugha fd;k gSA (Downloaded on 02/11/2022 at 08:28:01 PM) (75 of 78) [CMA-2160/2018] 14- blds vfrfjDr bl laca/k esa Åij m)`r Kamlesh Babu Versus Lajpat Rai Sharma & Ors. dh uthj esa ekuuh; loksZPp U;k;ky;

us iSjk la[;k 17 o 18 esa fuEufyf[kr fl)kar izfrikfnr fd;k gS %&

17. It is well settled that Section 3(1) of the Limitation Act casts a duty upon the court to dismiss a suit or an appeal or an application, if made after the prescribed period, although, limitation is not set up as a defence.

18. In the instant case, such a defence has been set up in the written statement though no issue was framed in that regard. However, when the trial court had in terms of the mandate of Section 3(1) come to a finding that the suit was barred by limitation, it was the duty of the first appellate court and also of the High Court to go into the said question and to decide the same before reversing the judgment of the trial court on the various issues framed in the suit. Even though the various issues were decided in favour of the plaintiff, both by the first appellate court and the High Court, the same were of no avail since the suit continued to remain barred under Article 59 of the Limitation Act, 1963.

15- blh izdkj ls fo}ku fopkj.k U;k;ky; us vk{ksfir fu.kZ; esa /kkjk 31 vf/kfu;e] 1894 ds laca/k esa Hkh dksbZ Li"V] iw.kZ ,oa ldkjkRed foospu ugha fd;k gSA fdl izkFkhZ [kkrsnkj us izfrdj dh jkf'k izkIr dh vkSj fdlus izkIr ugha dhA ;fn fdlh [kkrsnkj us jkf'k izkIr Hkh dh gS rks D;k jkf'k Under-Protest izkIr dh ;k fcuk Under-Protest izkIr dh] bl laca/k esa dksbZ fu"d"kZ ugha fn;k gSA lkFk gh bl laca/k esa Hkh dksbZ foospu ugha fd;k gS fd vihykFkhZ vizkFkhZ us pSd dc tek djok;s] jsQjsal dc is'k gq,] ;fn fdlh izkFkhZ us jkf'k izkIr dh gS rks dc o dSls vFkkZr Under-Protest/without Under-Protest izkIr dhA tcfd ;s fcanq /kkjk 31 vf/kfu;e] 1894 ds rgr jsQjsal dh iks"k.kh;rk ds laca/k esa lqlaxr ,oa egRoiw.kZ gSA /kkjk 31 vf/kfu;e] 1894 ds izko/kku fuEuizdkj ls gSa %& ß31. Payment of compensation or deposit of same in Court. - (1) On making an award under section 11, the Collector shall tender payment of the compensation awarded by him to the persons interested entitled thereto according to the award, and shall pay it to them unless prevented by some one or more of the contingencies mentioned in the next sub-section. (2) If they shall not consent to receive it, or if there be no person competent to alienate the land, or if there be any dispute as to the title to receive the compensation or as to the apportionment of (Downloaded on 02/11/2022 at 08:28:01 PM) (76 of 78) [CMA-2160/2018] it, the Collector shall deposit the amount of the compensation in the Court to which a reference under section 18 would be submitted:

Provided that any person admitted to be interested may receive such payment under protest as to the sufficiency of the amount:
Provided also that no person who has received the amount otherwise than under protest shall be entitled to make any application under section 18:
Provided also that nothing herein contained shall affect the liability of any person, who may receive the whole or any part of any compensation awarded under this Act, to pay the same to the person lawfully entitled thereto.
(3) Notwithstanding anything in this section, the Collector may, with the sanction of the [appropriate Government] instead of awarding a money compensation in respect of any land, make any arrangement with a person having a limited interest in such land, either by the grant of other lands in exchange, the remission of land-

revenue on other lands held under the same title, or in such other way as may be equitable having regard to the interests of the parties concerned.

(4) Nothing in the last foregoing sub-section shall be construed to interfere with or limit the power of the Collector to enter into any arrangement with any person interested in the land and competent to contract in respect thereof.ß 16- bl izdkj /kkjk 31 vf/kfu;e] 1894 dh mi/kkjk 2 ds f}rh; ijUrqd ds vuqlkj ;fn fdlh O;fDr us fcuk Under-Protest izfrdj dh jkf'k izkIr dh gS] rks og /kkjk 18 vf/kfu;e] 1894 ds v/khu dksbZ vkosnu djus dk gdnkj ugha gksxkA 17- bl laca/k esa ekuuh; loksZPp U;k;ky; us Åij m)`r uthj Ashwani Kumar Dhingra Versus State of Punjab ds iSjk la[;k 10 esa fuEukafdr fl)kar izfrikfnr fd;k gS %& The acceptance of compensation under protest was not done by the appellant with a view to safeguard his right to challenge the acquisition itself but to safeguard his right to require the matter being referred by the Collector for determination of the Court in relation to the (Downloaded on 02/11/2022 at 08:28:01 PM) (77 of 78) [CMA-2160/2018] matters mentioned in Section 18 of the Land Acquisition Act. It is clear from the provisions of Section 18 of the Land Acquisition Act that the person interested, in order to enable him to seek the remedy of reference can do so only if he does not accept the Award. In order to show that the person concerned had not accepted the Award the claimants accept the compensation only under protest because once the compensation awarded in pursuance of the Award is accepted without protest the person concerned may lose his right to a reference for various matters mentioned in Section 18 of the Land Acquisition Act.

18- bl laca/k esa ekuuh; loksZPp U;k;ky; us Åij m)`r uthj Wardington Lyngdoh and others Versus The Collector, Mawkyrwat ds iSjk la[;k 5 esa fuEukafdr fl)kar izfrikfnr fd;k gS %& "It will thus be clear that the persons interested in the land are entitled to receive compensation awarded by the Collector under S.11 under protest and entitled to object to the compensation determined by the Collector. No person who had received the amount otherwise than under protest should be entitled to make the application under S.18. In other words, the receipt of the amount under protest is a condition precedent to make an application under S.18 within the limitation prescribed under the proviso to sub-s.(2) of S.18 together with the grounds on which the objections have been taken. Thereon the Collector is enjoined to make a reference to the Civil Court with the statement in the manner stated in S.19."

19- vihykFkhZ dh vksj ls izLrqr vkosnu varxZr vkns'k 41 fu;e 27 flfoy izfØ;k lafgrk Lohdkj dj izfrdj jkf'k dh Hkqxrku izkfIr dh jlhnsa vfHkys[k ij yh tk pqdh gSaA fdl O;fDr us jkf'k Under-Protest izkIr dh vkSj fdlus fcuk Under-Protest jkf'k izkIr dh gS] bl rF; dk fofu'p; gLrxr izdj.k esa lqlaxr ,oa egRoiw.kZ gksus ls vko';d gSA Hkqxrku izkfIr dh jlhnksa ds ckjs esa i{kdkjku~ dh lk{; vfHkys[k ij gksuk vko';d izrhr gksrk gS] blfy, dsoy ek= Hkqxrku izkfIr dh jlhnksa ds ckjs esa] ;fn dksbZ i{k lk{; is'k djuk pkgs rks] bl lhek rd izdj.k esa lk{; ys[kc) dj ;g fcUnq o fe;kn laca/kh fcUnq ds fofu'p; gsrq izdj.k fo}ku fopkj.k U;k;ky; dks izfrizsf"kr fd;k tkuk mfpr ,oa fof/klEer izrhr gksrk gSA 20- ifj.kker% vihykFkhZ vizkFkhZ dh ;g vihy Lohdkj dh tkdj fo}ku fopkj.k U;k;ky; ds }kjk bu izdj.kksa esa ikfjr vk{ksfir fu.kZ; dks (Downloaded on 02/11/2022 at 08:28:01 PM) (78 of 78) [CMA-2160/2018] vikLr fd;k tkrk gS] fo}ku fopkj.k U;k;ky; dks izdj.k bl funsZ'k ds lkFk izfrizsf"kr fd;k tkrk gS fd bl vkns'k esa gq, mi;qZDr foospu ls izfrdwy :i ls izHkkfor gq, fcuk] i{kdkjksa dks dsoy Hkqxrku izkfIr dh jlhnksa ds laca/k esa lk{; izLrqr djus dk volj nsdj ,oa mi;qZDr observation ds ifjizs{; esa lquokbZ dk iqu% leqfpr volj nsrs gq, izdj.k esa u, fljs ls fof/k vuqlkj fu.kZ; ikfjr djsaA 21- pwafd] jsQjsal izdj.k dkQh iqjkus gSa] blfy, fo}ku fopkj.k U;k;ky; dks funsZf'kr fd;k tkrk gS fd bl vkns'k dh izekf.kr izfrfyfi vfHkys[k lfgr izkIr gksus dh fnukad ls 06 ekg ds Hkhrj izdj.kksa dk fuLrkj.k djsaA 22- bl vkns'k dh izfr lfgr fo}ku fopkj.k U;k;ky; dk vfHkys[k 'kh?kz izsf"kr gksA 23- i{kdkjksa dks funsZf'kr fd;k tkrk gS fd fo}ku fopkj.k U;k;ky; ds le{k fnukad 15-11-2022 dks mifLFkr gksaA 24- dk;kZy; dks funsZf'kr fd;k tkrk gS fd bl vkns'k dh ,d izfr izR;sd connected i=koyh esa layXu djsaA (MADAN GOPAL VYAS),J 100-Rajendra/SNL (Downloaded on 02/11/2022 at 08:28:01 PM) Powered by TCPDF (www.tcpdf.org)