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Patna High Court - Orders

Shreedhar Prasad Singh vs The Munghyr-Jamui Central Co-O on 29 April, 2014

Author: Sharan Singh

Bench: Sharan Singh

      Patna High Court CWJC No.4412 of 2008 (8) dt.29-04-2014




                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                                 Civil Writ Jurisdiction Case No.4412 of 2008
                  ======================================================
                  Shreedhar Prasad Singh
                                                                       .... .... Petitioner/s
                                                    Versus
                  The Munghyr-Jamui Central Co-O
                                                                      .... .... Respondent/s
                  ======================================================
                  Appearance :
                  For the Petitioner/s    :    Mr. Amrendra Kumar Sinha I
                                               Mr. Santosh Kumar Singh

                  For the Respondent/s : Mr. Sanjay Kumar
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE CHAKRADHARI
                             SHARAN SINGH
                                         ORAL ORDER

8   29-04-2014

As jointly prayed for, put up this case on 05.05.2014.

(Chakradhari Sharan Singh, J.) Saif/-