Patna High Court - Orders
Shreedhar Prasad Singh vs The Munghyr-Jamui Central Co-O on 29 April, 2014
Author: Sharan Singh
Bench: Sharan Singh
Patna High Court CWJC No.4412 of 2008 (8) dt.29-04-2014
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.4412 of 2008
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Shreedhar Prasad Singh
.... .... Petitioner/s
Versus
The Munghyr-Jamui Central Co-O
.... .... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Amrendra Kumar Sinha I
Mr. Santosh Kumar Singh
For the Respondent/s : Mr. Sanjay Kumar
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CORAM: HONOURABLE MR. JUSTICE CHAKRADHARI
SHARAN SINGH
ORAL ORDER
8 29-04-2014As jointly prayed for, put up this case on 05.05.2014.
(Chakradhari Sharan Singh, J.) Saif/-