Punjab-Haryana High Court
Sant Kaur Widow Of Late Shri Singhara ... vs Uttar Haryana Bijli Vitran Nigam ... on 3 May, 2012
Author: K. Kannan
Bench: K. Kannan
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
Civil Writ Petition No.2927 of 2011 (O&M)
Date of decision:03.05.2012
Sant Kaur widow of late Shri Singhara Singh, resident of Village
Kharkan, Tehsil Guhla, District Kaithal, and another.
...Petitioners
versus
Uttar Haryana Bijli Vitran Nigam Limited, through its Managing
Director, Shakti Bhawan, Sector 6, Panchkula, and others.
....Respondents
CORAM: HON'BLE MR. JUSTICE K. KANNAN
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Present: Mr. Sandeep Panwar, Advocate, for the petitioners.
Mr. Mohnish Sharma, Advocate, for the respondents.
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1. Whether reporters of local papers may be allowed to see the
judgment ? No.
2. To be referred to the reporters or not ? No.
3. Whether the judgment should be reported in the digest ? No.
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K.Kannan, J. (Oral)
1. The petitioners seek permission to withdraw the writ petition.
2. As sought for, the writ petition is dismissed as withdrawn.
(K.KANNAN) JUDGE 03.05.2012 sanjeev