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State Consumer Disputes Redressal Commission

Maa Sharda Automobiles Through Its ... vs Ravishankar Pandey S/O. Sri Baleshwar ... on 14 March, 2026

STATE CONSUMER DISPUTES REDRESSAL COMMISSION JHARKHAND FIRST APPEAL NO. SC/20/FA/144/2024 (Against the Order dated 25th January 2024 in Complaint No. DC/338/CC/14/2021 of the District Consumer Disputes Redressal Commission Palamu) MAA SHARDA AUTOMOBILES Through its Proprietor PRESENT ADDRESS - OLD INCOME TAX ROAD DALTONGANJPALAMU,JHARKHAND.

.......Appellant(s) Versus RAVISHANKAR PANDEY S/o. Sri Baleshwar Pandey PRESENT ADDRESS - SELARI, KAJIPANKRI, TARHASIPALAMU,JHARKHAND.

.......Respondent(s) BEFORE:

HON'BLE MR. BASANT KUMAR GOSWAMI , PRESIDENT-IN-CHARGE FOR THE APPELLANT:
PRAVEEN JAISWAL (Advocate) DATED: 14/03/2026 ORDER .................. BASANT KUMAR GOSWAMI PRESIDENT-IN-CHARGE