Section 99(8)(c) in U.P. Revenue Code Rules, 2016

[Cites 0, Cited by 0] [Section 99(8)] [Section 99] [Entire Act]

State of Uttar Pradesh - Subsection

Section 99(8)(c) in U.P. Revenue Code Rules, 2016

(c)the applicant is seeking permission under section 98(1) of the Code for the proposed transfer to purchase any other land from the consideration of such proposed transfer and the facts in this regard in the application are supported with certified copy of a registered agreement to sell in favour of the applicant; or

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State of Uttar Pradesh - Subsection

Section 99(8)(c) in U.P. Revenue Code Rules, 2016