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[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

State of Tamilnadu - Subsection

Section 33(1)(h) in Tamil Nadu Juvenile Justice (Care and Protection of Children) Rules, 2017

(h)every child care institution shall make an application for the renewal of registration, three months prior to the expiry of the period of registration;