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State of Himachal Pradesh - Section

Section 10 in The Himachal Pradesh National Law University Act, 2016

10. Authorities of the University.

- The following shall be the authorities of the University :-
(a)the Governing Council;
(b)the Executive Council;
(c)the Academic Council;
(d)the Finance Committee; and
(e)such other authorities as may be declared by the University by regulation to be the authorities of the University.