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[Cites 0, Cited by 0] [Section 20A(1)] [Section 20A] [Entire Act]

State of Tamilnadu - Subsection

Section 20A(1)(b) in The Tamil Nadu Prevention Of Begging Act, 1945

(b)The State Government may make Rules providing for the conditions and restrictions subject to which remission under sub-section (1) may be granted.