Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Telangana - Section Section 59 in Telangana Infrastructure Development Enabling Act, 2001 59. Formulation of policy and regulations for the fund. - The Infrastructure Authority shall formulate its policy and regulations for financing, working, administration and management of the fund.
