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[Cites 0, Cited by 0] [Section 3A(4)] [Section 3A] [Entire Act]

State of Tamilnadu - Subsection

Section 3A(4)(b) in Tamil Nadu Estates Land (Reduction of Rent) Act, 1947

(b)The decision of the Tribunal on the appeal shall be final and shall not be liable to be questioned in any Court of Law.