Section 71 in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020
71. such other facilities as may be fixed by the Government.
Appointment of officiating Chief Commissioner in case of death,resignation or removal of Commissioner.-If any vacancy occurs in the office of theChief Commissioner on account of death, resignation or removal, the Government mayappoint another Officer not below the rank of the Principal Secretary to Government totake the role of the acting Chief Commissioner in his place for a term not exceeding six
