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[Cites 0, Cited by 0] [Section 273(4)] [Section 273] [Entire Act]

State of Rajasthan - Subsection

Section 273(4)(d) in Rajasthan Land Revenue (Land Records) Rules, 1957

(d)a Tibetan refugee who came over to India before the 1st January, 1962 with the intention of permanently settling in India, or