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Union of India - Section

Section 47 in The Air Force Rules, 1969

47. Composition of a district Court-Martial .-The senior member of a district Court-Martial shall be of a rank not below that of Squadron Leader, unless in the opinion of the convening officer, to be stated in the order convening the Court and to be conclusive, an officer of that rank is not (having due regard to the public service) available.