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[Cites 0, Cited by 0] [Section 52(2)] [Section 52] [Entire Act]

State of Andhra Pradesh - Subsection

Section 52(2)(b) in Hyderabad Metropolitain Water Supply Sewerage Act, 1989

(b)In the case of a continuing contravention or failure, with daily fine which may extend to the amount specified in the fourth column of that Schedule for every day during which such contravention or failure continues after conviction