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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(l) in The Jammu and Kashmir Heritage Conservation and Preservation Act, 2010

(l)"heritage inspection" means physical examination through spot visit of the heritage by the authority or Municipal Commissioner or Collector or Director concerned. as the case may he, to ensure,
(i)proper maintenance and conservation of the heritage; and
(ii)to ensure conformity with heritage and environmental protection standards or requirements ;