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State of Jharkhand - Section

Section 569 in Civil Court Rules of the High Court of Judicature at Patna

569.

Judicial officers are sufficiently described by their official designation, but where there are more than one officer of the same class posted at the same station, they should be designated as Additional District Judge, 1st Subordinate Judge, 1st Munsif, 2nd Munsif, Additional Munsif as the case may be according to the names or numbers their Courts bear; without any reference to seniority. [G.L. 11/65]