Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Chattisgarh - Section Section 70 in High Court of Chhattisgarh Rules, 2005 70. Save as otherwise provided by the Rules contained in this chapter, the other provisions of the High Court Rules shall mutatis mutandis apply to this proceeding.
