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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of Tamilnadu - Subsection

Section 25(1)(i) in Tamil Nadu Village Panchayats (Assessment and Collection of Taxes) Rules, 1999

(i)unless it reaches the office of the village panchayat within fifteen days after the receipt of demand notice or an order under rule 13, as the case may be; and