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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Odisha - Subsection

Section 17(6) in The Orissa Development Authorities Rules, 1983

(6)Where any modification to a development plan is proposed by the Authority the provisions of Sub-rule (4) of Rule 12 and of Rules 13 to 16 shall mutatis mutandis apply to such modification.