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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(q) in Chhattisgarh Council for Physiotherapy and Occupational Therapy Act, 2015

(q)"Specific Occupational Therapy Services" means and include but are not limited to education and training in Activities of Daily Living, the design, fabrication and application of or splints, guidance in the selection and use of adaptive equipments, therapeutic activities to enhance functional performances, prevocational evaluation and training and consultation concerning the adaptation of physical environments, which may be provided to individuals or groups, and to both indoor and outdoor patients;