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Supreme Court - Daily Orders

Raj Doshi Exports Pvt. Ltd vs Jariwala Building Tenants Chs Ltd on 23 September, 2025

Author: Pamidighantam Sri Narasimha

Bench: Pamidighantam Sri Narasimha

                                             1

     ITEM NO.46                            COURT NO.7               SECTION IX

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

               Petition(s) for Special Leave to Appeal (C)      No(s).    9364/2025

     [Arising out of impugned final judgment and order dated 25-03-2025
     in WP No. 1615/2024 passed by the High Court of Judicature at
     Bombay]

     RAJ DOSHI EXPORTS PVT. LTD.                                   Petitioner(s)

                                                 VERSUS

     JARIWALA BUILDING TENANTS CHS LTD. & ORS.                     Respondent(s)

     IA No. 84479/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT

IA No. 84480/2025 - EXEMPTION FROM FILING O.T. WITH Diary No(s). 17017/2025 (IX) IA No. 85136/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 85135/2025 - PERMISSION TO FILE PETITION (SLP/TP/WP/..) Date : 23-09-2025 These matters were called on for hearing today.

CORAM :

HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA HON'BLE MR. JUSTICE ATUL S. CHANDURKAR For Petitioner(s) :
M/S. Vachher And Agrud, AOR Mr. C.a. Sundaram, Sr. Adv. Mr. Aman Vachher, Adv. Mr. Yadunath Choudhary, Adv. Mr. Dhiraj, Adv.
Mr. Prerak Sharma, Adv. Mr. Chinmoy Acharya, Adv. Mr. Ashutosh Dubey, Adv. Mrs. Anshu Vachher, Adv. Ms. Abhiti Vachher, Adv. Mr. Akshat Vachher, Adv. Ms. Nandni Sharma, Adv.
Signature Not Verified
Mr. Amit Kumar, Adv.
Mr. Jasvinder Choudhary, Adv.
Digitally signed by NISHA KHULBEY Date: 2025.09.24 17:28:49 IST Reason:
Mr. Gagan Gupta, Sr. Adv. Mr. Devansh Srivastava, AOR Mr. Ankit Banati, Adv.
2
For Respondent(s) :
Mr. Chirag M. Shroff, AOR Mrs. Mahima C Shroff, Adv. Mr. Dhananjay Kataria, Adv. Mr. Dhairyah C Shroff, Adv.
Mr. Vinay Navare, Sr. Adv. Mr. Shirish K. Deshpande, AOR Ms. Rucha Pravin Mandlik, Adv. Mr. Mohit Goutam, Adv. Mr. Raghav Arora, Adv. Mr. Haris Ahmad, Adv.
M/S. Deshpandes And Mandliks, AOR Mr. Aditya Krishna, Adv. Mr. Siddharth Dharmadhikari, Adv. Mr. Aaditya Aniruddha Pande, AOR Mr. Shrirang B. Varma, Adv.
UPON hearing the counsel the Court made the following O R D E R List the matters on 07.10.2025.
(NISHA KHULBEY) (NIDHI WASON) SENIOR PERSONAL ASSISTANT COURT MASTER (NSH)