Himachal Pradesh High Court
State Of H.P. And Anr. vs . Janam Singh on 25 February, 2022
Author: Sabina
Bench: Sabina
State of H.P. and anr. vs. Janam Singh .
RFA No.102 of 2021 25.02.2022 Present: Mr. Vikrant Chandel, Deputy Advocate General, for the appellants.
Mr. Arun Kumar, Advocate, for the respondent.
Mr. Vikrant Chandel, learned Deputy Advocate General, requests for an adjournment.
List again after four weeks.
( Sabina ) February 25, 2022 (KS) Judge ::: Downloaded on - 26/02/2022 20:11:39 :::CIS