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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(i) in The Tamil Nadu Acquisition of Land for Industrial Purposes Act, 1997

(i)no such entry shall be made between the hours of sunrise and sunset and without giving reasonable notice to the occupier or if there be no occupier to the owner of the land or building;