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State of Uttarakhand - Section

Section 36 in THE UTTARAKHAND CHAR DHAM DEVASTHANAM MANAGEMENT Act, 2019

36. Maintenance of Accounts and Auditing For each Devasthanam/temple regular accounts of all receipts and disbursements shall be kept. Such account shall be kept for each 1{financial year} separately in such form and shall contain such particulars, as may be specified by the CEO and shall be duly subject to audit from time to time as decided by CEO.