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Delhi High Court - Orders

Hoffland Finance Limited (In Liqn.) vs Hoffland Remedies Ltd on 26 February, 2019

Author: Jayant Nath

Bench: Jayant Nath

$~CP-24
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
+    CO.PET. 737/2015
     HOFFLAND FINANCE LIMITED (IN LIQN.)..... Petitioner
                      Through

                          versus

     HOFFLAND REMEDIES LTD.              ..... Respondent
                 Through

     CORAM:
     HON'BLE MR. JUSTICE JAYANT NATH

                          ORDER

% 26.02.2019 No time left. List on 30.7.2019.

JAYANT NATH, J FEBRUARY 26, 2019 n