Delhi High Court - Orders
Hoffland Finance Limited (In Liqn.) vs Hoffland Remedies Ltd on 26 February, 2019
Author: Jayant Nath
Bench: Jayant Nath
$~CP-24
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CO.PET. 737/2015
HOFFLAND FINANCE LIMITED (IN LIQN.)..... Petitioner
Through
versus
HOFFLAND REMEDIES LTD. ..... Respondent
Through
CORAM:
HON'BLE MR. JUSTICE JAYANT NATH
ORDER
% 26.02.2019 No time left. List on 30.7.2019.
JAYANT NATH, J FEBRUARY 26, 2019 n