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[Cites 0, Cited by 0] [Section 201(7)] [Section 201] [Entire Act]

Union of India - Subsection

Section 201(7)(a) in The Dedicated Freight Corridor Railway General Rules, 2018

(a)the supervisor-in-charge before leaving the site shall take permission of the station master of station in advance or in rear where the tower wagon is to arrive as per authority through the approved means of communication;