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State of Odisha - Section

Section 42 in Executive Instructions Issued by the Board of Revenue, Orissa under the Orissa Fertilisers Loans Rules, 1965

42. Maintenance of Daily Collection Register by Tahsildar.

- The Revenue Inspector shall maintain a Daily Collection Register in Form No. 9 in which the collections shall be entered as and when made. Progressive total of the collections from the last remittance to the date of present remittance shall be struck under Columns 4 to 6 in red ink.