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[Cites 0, Cited by 0] [Section 333(1)] [Section 333] [Entire Act]

State of Tamilnadu - Subsection

Section 333(1)(b) in The Coimbatore City Municipal Corporation Act, 1981

(b)any land on which water may at any time accumulate, is, or is, likely to become, a breeding place of mosquitoes or in any other respect a nuisance, the Commissioner may by notice require the owner or person having control thereof to fill up, cover over, weed, stock with larvicidal fish, treat with kerosene oil, drain or drain off the same in such manner and with such materials as the Commissioner shall direct or to take such order with the same for removing or abating the nuisance as the Commissioner shall direct.