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Allahabad High Court

Om Prakash vs Sugreev Sharma on 19 March, 2012

Author: Rajes Kumar

Bench: Rajes Kumar





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 154 of 2009
 

 
Petitioner :- Om Prakash
 
Respondent :- Sugreev Sharma
 
Petitioner Counsel :- K. Ajit,Anshuman V. Chandra
 
Respondent Counsel :- V.S. Chaudhary
 

 
Hon'ble Rajes Kumar,J.
 

The case is passed over on the illness-slip of Sri Devendra Singh, Advocate. List in the next cause list.

Order Date :- 19.3.2012 OP