Allahabad High Court
Om Prakash vs Sugreev Sharma on 19 March, 2012
Author: Rajes Kumar
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 30 Case :- SECOND APPEAL DEFECTIVE No. - 154 of 2009 Petitioner :- Om Prakash Respondent :- Sugreev Sharma Petitioner Counsel :- K. Ajit,Anshuman V. Chandra Respondent Counsel :- V.S. Chaudhary Hon'ble Rajes Kumar,J.
The case is passed over on the illness-slip of Sri Devendra Singh, Advocate. List in the next cause list.
Order Date :- 19.3.2012 OP