Bombay High Court
Rajendra Kalicharan Verma vs M/S. Rajesh Builders And Ors on 4 July, 2022
Bench: Revati Mohite Dere, V. G. Bisht
NISHA Digitally signed by
NISHA SANDEEP
SANDEEP CHITNIS
Date: 2022.07.06
CHITNIS 16:35:14 +0530
12-conp.1.2022.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
CRIMINAL CONTEMPT PETITION NO.1 OF 2022
Rajendra Kalicharan Verma ...Petitioner
Versus
M/s. Rajesh Builders and Ors. ...Respondents
Mr. Rajendra Kalicharan Verma, Petitioner in-person.
Ms. P. P. Shinde, A.P.P for the Respondent No.3- State.
CORAM : REVATI MOHITE DERE &
V. G. BISHT, JJ.
DATE : 4th JULY 2022
P.C. :
1. Heard the petitioner, who appears in person and the learned APP for the respondent No.3- State.
2. By this petition, the petitioner has sought the following substantive relief:-
"14) ..... ..... ......
a. Be please call for record averment to proper investigation again Criminal Contempt allowed and lower Jmfc court Criminal M.A. Application Vide No.867/2021. Premises return again file to Pending to order notice issue, belief N. S. Chitnis 1/2 12-conp.1.2022.doc thereof thought receive all etc. by applicant & after report file beliefs lower Jmfc court & high court any promises live to out vacant these property, Criminal write Petition Vide No.2276/2014 DT. 22/03/2017, order passed again is please Honble Chief Justice & Others;
b. The applicant Petitioner against had being order passed division Bench criminal write Petition No.3035/2016, DT. 24/10/2016, and Register Judicial (1) Office Order DT. 25/11/2016, be please set-aside Citation Allahabad high court original Jurisdiction, CIVIL SIDE Dated; Allahabad 27/2/2006, BEFORE the Honble DR. B.S CHAUHAN (J), The Honble DILIP GUPTA (J) Write Petition No. 40736/2022, against Annexure No. 6 & 7, Indian rule kanoon loded be please Honble Chief Justice & others".
3. Both the prayers are vague and inconceivable.
4. Considering the same, the petition cannot be entertained.
5. Petition is dismissed and accordingly disposed of.
V. G. BISHT, J. REVATI MOHITE DERE, J.
N. S. Chitnis 2/2