Supreme Court - Daily Orders
Rakesh Kumar Garg vs The Deputy Commissioner Of Central ... on 1 March, 2019
Bench: S.A. Bobde, Deepak Gupta
1
ITEM NO.17 COURT NO.3 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 3359/2019
(Arising out of impugned final judgment and order dated
26-09-2018 in WPC No. 11757/2016 passed by the High Court Of
Delhi At New Delhi)
RAKESH KUMAR GARG & ORS. Petitioner(s)
VERSUS
THE DEPUTY COMMISSIONER OF CENTRAL
EXCISE DIVISION I & ORS. Respondent(s)
(WITH IA No.34300/2019-CONDONATION OF DELAY IN FILING and IA
No.34303/2019-APPLICATION FOR SUBSTITUTION and IA
No.34302/2019-PERMISSION TO FILE PETITION (SLP) and IA
No.34305/2019-CONDONATION OF DELAY IN FILING SUBSTITUTION
APPLN. and IA No.34306/2019-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Date :01-03-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Petitioner(s) Ms. Meenakshi Arora, Sr. Adv.
Mr. Mahesh Agarwal, Adv.
Mr. Rishi Agrawala, Adv.
Ms. Pallavi Pratap, Adv.
Mr. Ankur Saigal, Adv.
Mr. Anshuman Srivastava, Adv.
Ms. Aastha Mehta, Adv.
Ms. Neema, Adv.
Mr. E.C. Agrawala, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Signature Not Verified Delay in filing application for substitution Digitally signed by CHARANJEET KAUR Date: 2019.03.01 17:48:31 IST Reason: is condoned.
Application for substitution is allowed. 2 Permission to file SLP is granted. Delay condoned in filing the special leave petition.
Issue notice.
Tag with SLP(C) No. 31522/2018. [ Charanjeet Kaur ] [ Indu Kumari Pokhriyal ] A.R.-cum-P.S. Asstt. Registrar