Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Jharkhand - Subsection Section 7(7) in The Jharkhand Law Officers (Engagement) Rules, 2018 (7)If the Law Officer ceases to be an Advocate or is convicted by a Court of Law for an offence involving moral turpitude.
