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State of Tamilnadu - Section

Section 51 in The Bharathiar University Act, 1981

51. Constitution of Committees.

- All the authorities of University shall have power to constitute or reconstitute and to delegate to them such of their powers as they deem fit. Such committees shall, save as otherwise provided, consist of members of the authority concerned and of such other persons, if any, as the authority in each case may think fit.