19. Declaration of result of uncontested candidate/ candidates [Section 14(2)].
(1)If the number of contesting candidates is equal or less than the number of vacancies in a particular category, the returning officer shall forthwith declare such candidate as duly elected in Form 'K' and send the same to the Election Authority.(2)If the number of contesting candidates is more than the number of vacancies in a particular category, then poll shall be conducted.
