Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1(1)] [Section 1] [Entire Act]

State of Tamilnadu - Subsection

Section 1(1)(1) in Tamil Nadu Medical Council (Professional Conduct, Etiquette and Ethics) Regulations, 2003

1.1.1. A physician shall uphold the dignity and honour of his profession.