Bombay High Court
Deepak Nitrite Limited vs Union Of India Through Advocate For ... on 29 March, 2019
Author: S.J. Kathawalla
Bench: S.J. Kathawalla
Nitin 1 / 1 911-CARAP-62-2019.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IN ITS COMMERCIAL DIVISION
COMMERCIAL ARBITRATION APPLICATION NO. 62 OF 2019
Deepak Nitrite Ltd. ... Applicant
Versus
Union of India ... Respondent
M/s.Sanjay Udeshi and Company for the Applicant.
Mr.B.B.Sharma a/w. Mr. D.P.Singh for the Respondent.
CORAM : S.J. KATHAWALLA, J.
DATED : 29TH MARCH,2019 P.C.:
Place the above Arbitration Application before the Regular Court as per the present assignment.
( S.J.KATHAWALLA, J. ) ::: Uploaded on - 30/03/2019 ::: Downloaded on - 31/03/2019 01:36:45 :::