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State of Tamilnadu - Section

Section 12 in The Tamil Nadu Prize Schemes (Prohibition) Act, 1979

12. Power to exempt.—

Notwithstanding anything contained in this Act, if the Government are satisfied that it is necessary or expedient in the public interest so to do, they may, by notification, exempt subject to such conditions as they deem fit any prize scheme or class of prize schemes from the provisions of this Act.