Lok Sabha Debates
Introduction Of The Piracy Bill, 2012. on 24 April, 2012
> Title : Introduction of the Piracy Bill, 2012.
MADAM SPEAKER: Item No. 9 – Shri E. Ahamed. Nothing else will go in record.
(Interruptions)**… THE MINISTER OF STATE IN THE MINISTRY OF EXTERNAL AFFAIRS AND MINISTER OF STATE IN THE MINISTRY OF HUMAN RESOURCE DEVELOPMENT (SHRI E. AHAMED): Madam, on behalf of Shri S.M. Krishna, I beg to move for leave to introduce a Bill to make special provisions for suppression of piracy and to provide for punishment for the offence of piracy and for matters connected therewith or incidental thereto. MADAM SPEAKER: The question is:
“Thatleave be granted to introduce a Bill to make special provisions for suppression of piracy and to provide for punishment for the offence of piracy and for matters connected therewith or incidental thereto.” The motion was adopted.
SHRI E. AHAMED: I introduce the Bill.
[r1] … (Interruptions)
MADAM SPEAKER: Now, we shall take up ‘Zero Hour’. Shri Jaswant Singh.
… (Interruptions)
MADAM SPEAKER: Please go back to your seats. Nothing will go on record except what Shri Jaswant Singh says. (Interruptions)* …