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State of Madhya Pradesh - Section

Section 15 in The M.P. Cinemas (Regulation) Rules, 1972

15. Doors.-

(1)All doorways for the use of the public shall be at least four feet six inches wide in the clear. All doors shall open outwards to lie finish with the outside of the wall.
(2)Nothing in sub-rule (1) shall apply to touring cinemas and premises duly licensed for use of cinematograph exhibition before the coming into force of these rules, so long as the minimum space for exits, m accordance with the provisions of Rule 12 is provided for in such premises.
(3)All doors used by the public may be kept closed but not bolted during a performance or exhibition, provided an attendant is placed in charge of each such door and he shall throw open the door in case of emergency