Supreme Court - Daily Orders
Facebook Inc vs Union Of India on 13 September, 2019
Bench: Deepak Gupta, Aniruddha Bose
ITEM NO.54 COURT NO.13 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 1943-1946/2019
FACEBOOK INC. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(FOR IA No.115963/2019-EX-PARTE STAY and IA No. 123520/2019 -
INTERVENTION/IMPLEADMENT)
Date : 13-09-2019 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE DEEPAK GUPTA
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
For Petitioner(s) Mr. Mukul Rohatgi, Sr. Adv.
Mr. Tejas Karia, Adv.
Mr. Vivek Reddy, Adv.
Mr. Ajit Warrier, Adv.
Ms. Richa Srivastava, Adv.
Mr. Muthu Tangathurai, Adv.
Mr. Shashank Mishra, Adv.
Nayantara Narayan, Adv.
Mr. Dhruv Bhatnagar, Adv.
Ms. Preeti K., Adv.
Malikah Mehra, Adv.
Mr. Ujval Mohan, Adv.
Mr. S. S. Shroff, AOR
For Respondent(s) Mr. Tushar Mehta, SG
Mr. V. Balaji, Adv.
Mr. Rajat Nair, Adv.
Mr. B.V. Balaramdas, Adv.
Mr. Balaji Srinivasan, AAG
Mr. Akash Chatterjee, Adv.
Mr. T. R. B. Sivakumar, AOR
Mr. Akhil Anand, AOR
Mr. Kapil Sibal, Sr. Adv.
Mr. Koshy John, Adv.
Mr. Raghav Tankha, Adv.
Signature Not Verified
Ms. Manisha T. Karia, AOR
Digitally signed by
MEENAKSHI KOHLI
Date: 2019.09.14
Mr. Pavit Singh Katoch, adv.
11:44:52 IST
Reason: Ms. Akshi Rastogi, Adv.
Ms. Ananya Das, Adv.
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Mr. Shashank S. Mangal, Adv.
Ms. Sukhda Kalra, Adv.
Ms. Swati Mittal, Adv.
Mr. Aman Inani, Adv.
R-10 Mr. Mahesh Agarwal, Adv.
Mr. Priyadarshi Banerjee, Adv.
Mr. E.C. Agrawala, Adv.
R-11&13 Mr. Gopal Subramaniam, Sr. Adv.
Mr. Sudhir Sharma, Adv.
Mr. Akhil Anand, Adv.
Mr. Himanshu Vij, Adv.
Mr. Maneesh Subramaniam, Adv.
Ms. Ujwala Uppaluri, Adv.
Mr. Rahul Rai, Adv.
Ms. Sneh Suman, Adv.
R-15 Mr. Udayaditya Banerjee, AOR
Mr. Prasanna S., Adv.
Ms. Ria Singh Sawhney, Adv.
Sugandha Yadav, Adv.
R-19 Mr. Samrat Shinde, Adv.
For Mr. Rishi Jain, AOR
For Impleadment Ms. Aparna Bhat, Adv.
Ms. Karishma Maria, Adv.
Mr. Virag Gupta, Adv.
Mr. Gaurav Pathak, Adv.
Ms. Vanya Gupta, Adv.
Mr. Sachin Mittal, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the matters along with SLP D. No. 32478/2019 and SLP D. No. 32487/2019 on 24.09.2019.
(MEENAKSHI KOHLI) (RENU KAPOOR)
COURT MASTER COURT MASTER
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