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Bombay High Court

Blackburn Metals vs M/S. Zep Engineering Works And Ors on 3 March, 2020

Author: A. M. Badar

Bench: A. M. Badar

                                                                            34-apl-1768-2019.doc


         IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                     CRIMINAL APPELLATE JURISDICTION

                CRIMINAL APPLICATION NO.1768 OF 2019

 BLACKBURN METALS                                ... APPLICANT.

                  VERSUS

 M/S ZEP ENGINEERING
 WORKS AND OTHERS                                ... RESPONDENTS.

 Mr.Karl Rustom Khan, Advocate for the applicant.
 Mr.R.M.Pethe, Additional Public Prosecutor for State.


                               CORAM       : A. M. BADAR, J.

DATE : 3RD MARCH 2020.

P.C.:

1. Put up after service.
2. Liberty to file an affidavit of service on record is granted.
3. Learned Additional Public Prosecutor appears for respondent no.1.

(A. M. BADAR, J.) Chitra Sonawane 1 ::: Uploaded on - 04/03/2020 ::: Downloaded on - 05/03/2020 04:36:33 :::