Bombay High Court
Blackburn Metals vs M/S. Zep Engineering Works And Ors on 3 March, 2020
Author: A. M. Badar
Bench: A. M. Badar
34-apl-1768-2019.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
CRIMINAL APPLICATION NO.1768 OF 2019
BLACKBURN METALS ... APPLICANT.
VERSUS
M/S ZEP ENGINEERING
WORKS AND OTHERS ... RESPONDENTS.
Mr.Karl Rustom Khan, Advocate for the applicant.
Mr.R.M.Pethe, Additional Public Prosecutor for State.
CORAM : A. M. BADAR, J.
DATE : 3RD MARCH 2020.
P.C.:
1. Put up after service.
2. Liberty to file an affidavit of service on record is granted.
3. Learned Additional Public Prosecutor appears for respondent no.1.
(A. M. BADAR, J.) Chitra Sonawane 1 ::: Uploaded on - 04/03/2020 ::: Downloaded on - 05/03/2020 04:36:33 :::