Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of West Bengal - Subsection Section 3(ii) in The West Bengal Animal Slaughter Control Act, 1950 (ii)“Calcutta” has the same meaning as in clause (11) of section 3 of the Calcutta Municipal Act , 1923;
