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State of Odisha - Section

Section 196 in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

196. Protection against electric power line.

- The employer shall ensure at a construction site of a building or other construction work that all necessary and practical measures for protection are taken to prevent any building worker, working on a scaffold, from coming into contact with the electric wires or dangerous equipment.