Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 2] [Entire Act] State of Andhra Pradesh - Subsection Section 2(xii) in Andhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966 (xii)"notified market area" means any area declared to be a market area by notification under section 4'
