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[Cites 0, Cited by 0] [Section 15(3)] [Section 15] [Entire Act]

State of Meghalaya - Subsection

Section 15(3)(d) in The Meghalaya School Education Act, 1981

(d)the manner in which disciplinary proceeding in relation to the employee shall be conducted and the procedure which shall be followed before any employee is dismissed, removed from service or reduced in rank;